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Lokesh S/O Gram Sevak vs State Of Rajasthan
2021 Latest Caselaw 6181 Raj/2

Citation : 2021 Latest Caselaw 6181 Raj/2
Judgement Date : 29 October, 2021

Rajasthan High Court
Lokesh S/O Gram Sevak vs State Of Rajasthan on 29 October, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 3391/2021

                                   Lokesh S/o Gram Sevak
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Manish Sharma For State : Mr. Arvind Kumar, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

29/10/2021

List this matter after two weeks.

Till then interim order, if any, shall continue.

(PANKAJ BHANDARI),J

ARTI SHARMA/775

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