Rajasthan High Court
Jitendra Meena S/O Shri Sharwan ... vs State Of Rajasthan on 29 October, 2021
Bench: Pankaj Bhandari
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 1161/2020
Jitendra Meena S/o Shri Sharwan Meena R/o Talaiwali Dhani,
Village Khori, Luniyawas, Police Station Khonagoriyan, District
Jaipur, Raj.
----Petitioner
Versus
1. State Of Rajasthan through PP
2. Mining Department, State Government, Udhog Bhawan,
Jaipur.
----Respondents
Connected With
S.B. Criminal Miscellaneous (Petition) No. 6236/2020
Alijjan S/o Khushi Mohd.
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Criminal Miscellaneous (Petition) No. 6359/2020
Mahaveer Singh S/o Shri Bhuri Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Criminal Miscellaneous (Petition) No. 458/2021
Udaisingh Baghel S/o Shri Ramcharan
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Criminal Miscellaneous (Petition) No. 540/2021
Arvind Kumar S/o Shri Banwari Lal
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Criminal Miscellaneous (Petition) No. 684/2021
Nihal Singh S/o Shri Shreechand,
----Petitioner
Versus
(2 of 7) [CRLMP-1161/2020]
State Of Rajasthan
----Respondent
S.B. Criminal Miscellaneous (Petition) No. 757/2021
Hanuman Son Of Kalyan Meena
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Criminal Miscellaneous (Petition) No. 990/2021
Brijmohan Singh Son Of Shri Ramswaroop Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Criminal Miscellaneous (Petition) No. 992/2021
Rambhajan Son Of Shri Rambharosi
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Criminal Miscellaneous (Petition) No. 1203/2021
Shesh Ram S/o Shri Ram Swarup
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Criminal Miscellaneous (Petition) No. 3825/2021
Shakir Son Of Shri Rehmat Khan,
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Criminal Miscellaneous (Petition) No. 3885/2021
Ramesh S/o Ramdayal
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Criminal Miscellaneous (Petition) No. 4085/2021
Farukh S/o Mammal,
----Petitioner
(3 of 7) [CRLMP-1161/2020]
Versus
State Of Rajasthan
----Respondent
S.B. Criminal Miscellaneous (Petition) No. 4089/2021
Suresh Son Of Shri Deviram,
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Criminal Miscellaneous (Petition) No. 4091/2021
Hansram Son Of Shri Jagannath,
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Criminal Miscellaneous (Petition) No. 4295/2021
Satish S/o Shri Dharam Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Criminal Miscellaneous (Petition) No. 4323/2021
Mukesh S/o Shyam Lal
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Criminal Miscellaneous (Petition) No. 4324/2021
Dharam Singh S/o Girraj
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Criminal Miscellaneous (Petition) No. 4325/2021
Suresh S/o Shyam Lal Bansal
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Criminal Miscellaneous (Petition) No. 4327/2021
Rafik S/o Sh. Kamru,
(4 of 7) [CRLMP-1161/2020]
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Criminal Miscellaneous (Petition) No. 4624/2021
Jagannath Son Of Vedaria,
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Criminal Miscellaneous (Petition) No. 4682/2021
Nasir S/o Sh. Daud,
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Criminal Miscellaneous (Petition) No. 5306/2021
Bhupendra Singh Son Of Rajendra Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Criminal Miscellaneous (Petition) No. 5332/2021
Manvendra Singh S/o Ramveer
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Criminal Miscellaneous (Petition) No. 5391/2021
Munesh Son Of Maharsingh,
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Criminal Miscellaneous (Petition) No. 5661/2021
Smt. Sunita Devi W/o Shri Ramnath,
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Criminal Writ Petition No. 28/2021
(5 of 7) [CRLMP-1161/2020]
Subrati S/o Shri Gani Khan
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Criminal Writ Petition No. 184/2020
Surendra Singh S/o Shri Mod Singh B/c Meena
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Criminal Miscellaneous (Petition) No. 708/2021
Shri Tara Chand Saini S/o Shri Ballaram Saini
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Criminal Miscellaneous (Petition) No. 713/2021
Shri Sundaram S/o Bidadu Ram
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Criminal Miscellaneous (Petition) No. 1566/2021
Matadin S/o Lateshridamodar,
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Criminal Miscellaneous (Petition) No. 5230/2021
Ramesh S/o Phool Chand Saini
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Suresh Kumar Dhenwal, Mr.
Rajesh Kumar Sharma, Mr. S.
Gaharana, Mr. Dushyant Jain, Mr.
Rajpal Dhankar, Mr. Manish Kumar
(6 of 7) [CRLMP-1161/2020]
Sharma, Mr. Girish Khandelwal, Mr.
Dushyant Jain, Mr. Kumud Singh, Mr.
Pawan Kumar Verma, Mr. Sumit
Kumar Jain, Mr. Manjeet Kumar, Mr.
Anil Jain, Mr. Rajeev Bhushan Bansal,
Mr. Sanjay Khan, Mr. Arpit Srivastava,
Mr. Aditiya Mishra, Mr. Arvind Kumar
Berwal, Mr. Pranava Sharma, Mr.
Vishvesh Gupta Kishan Swami, Mr.
Atul Kumar Jain
For Respondent(s) : Mr. Arvind Kumar PP
Mr. Zakhir Hussain, Addl.G.C.
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
29/10/2021
Present writ petitions as well as criminal misc. petitions have
been filed for release of the vehicle(s) under the Rajasthan Forest
Act/Wildlife Protection Act.
This Court deems it proper to direct the Registrar
(Classification) to classify the cases in the following categories:
1. Cases where confiscation proceedings have been
initiated/vehicle(s) has been confiscated.
2. Cases in which the petitioner(s) has approached the High
Court directly without exhausting the remedy available under the
Forest Act.
3. Cases where vehicle(s) has been seized by the Forest
Department.
4. Cases where vehicle(s) has been seized by the Police
Department.
Advocates are also directed to give a list of the category in
which their cases fall to the Registrar (Classification).
(7 of 7) [CRLMP-1161/2020]
List on 15.11.2021 after showing name of Mr. Rajendra
Yadav, G.A. cum A.A.G. as counsel for the respondent - State of
Rajasthan.
(PANKAJ BHANDARI),J
SUNIL SOLANKI /19
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