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Hem Raj S/O Sh. Prahalad vs State Of Rajasthan
2021 Latest Caselaw 6155 Raj/2

Citation : 2021 Latest Caselaw 6155 Raj/2
Judgement Date : 29 October, 2021

Rajasthan High Court
Hem Raj S/O Sh. Prahalad vs State Of Rajasthan on 29 October, 2021
Bench: Pankaj Bhandari
      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

            S.B. Criminal Writ Petition No. 150/2021
Hem Raj S/o Sh. Prahalad
                                                                ----Petitioner
                                 Versus
State Of Rajasthan
                                                              ----Respondent

S.B. Criminal Writ Petition No. 152/2021 Shankar Lal S/o Sh. Ramji Lal

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 165/2021 Rashid Khan Son Of Sh. Apsar Khan

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 166/2021 Sohan Lal Son Of Sh. Ramavtar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 167/2021 Manzur Khan Son Of Sh. Rahimuddin Khan

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 168/2021 Durga Lal Son Of Sh. Shrichand

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 169/2021 Chotu Lal Son Of Sh. Sukhdav

----Petitioner

(2 of 22) ]

Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 170/2021 Kamlesh Son Of Sh. Latoor

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 195/2021 Aarif Khan S/o Sh. Ansar Khan

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 242/2021 Murti Devi W/o Shri Rohitash Meena

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 243/2021 Banwari S/o Sh. Rambhajan

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 244/2021 Raghuveer Meena S/o Harji Meena

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 245/2021 Hemraj Meena S/o Sh. Balas Meena

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 246/2021 Jeet Ram S/o Sh. Puni Ram

(3 of 22) ]

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 247/2021 Ramesh S/o Sh. Rambhajan

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 248/2021 Ramhet Gurjar S/o Shrishyoji Gurjar

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 249/2021 Kamlesh Gurjar S/o Gagan Lal Gurjar

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 269/2021 Ramsingh Gurjar S/o Shri Laddu Lal Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 271/2021 Samayraj Gurjar S/o Shri Rajaram Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 294/2021 Tika Ram Meena S/o Shri Rambhajan Meena

----Petitioner Versus State Of Rajasthan

----Respondent

(4 of 22) ]

S.B. Criminal Writ Petition No. 303/2021 Aklesh S/o Shri Ramraj

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Criminal Miscellaneous (Petition) No. 304/2021 Laxminarayan Raigar S/o Manglaram Raigar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 305/2021 Vishnu Kumar S/o Shri Kalu Ram

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 306/2021 Aklesh Son Of Shri Ramraj

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 307/2021 Shambhu Lal Son Of Shri Sharwan Lal

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 308/2021 Jagdish Prasad Son Of Shri Kalyan Mal

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 310/2021 Mitha Lal Son Of Shri Chiranji Lal

----Petitioner Versus The State Of Rajasthan

(5 of 22) ]

----Respondent S.B. Criminal Writ Petition No. 311/2021 Mukesh Kumar Meena S/o Shri Jagdish Prasad Meena

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 312/2021 Aasif Khan Son Of Shri Ikhtikhar Khan

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 329/2021 Banwari Lal Son Of Shri Vijay Narayan

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 331/2021 Babu Lal Son Of Shri Meva Ram

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 335/2021 Harkesh Son Of Shri Hargovind,

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 345/2021 Rajendra Kumar Son Of Shri Sanwal Ram

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 346/2021 Shiv Charan Son Of Shri Hari Narayan

----Petitioner Versus

(6 of 22) ]

State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 347/2021 Lallu Ram S/o Shri Bhanwar Lal

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 350/2021 Vishram Son Of Shri Ramsahay

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 352/2021 Bhanu Pratap Son Of Shri Jagdish

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 376/2021 Babu Lal Yadav S/o Shri Ramdev Yadav

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 391/2021 Kamlesh S/o Shri Jagdeesh

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 404/2021 Gullaram Gurjar S/o Shri Narain Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 409/2021 Manraj S/o Shri Ramraj

----Petitioner

(7 of 22) ]

Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 410/2021 Devendra S/o Shri Chiranji Lal

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 412/2021 Ramkesh S/o Shri Ramavtar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 431/2021 Rakesh Kumar Meena S/o Shri Shankar Lal Meena

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 432/2021 Mahendra Singh Chauhan S/o Shri Omprakash Chauhan

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 433/2021 Ramkhiladi Gurjar S/o Shri Laddu Lal Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 458/2021 Vishram Meena S/o Ram Niwas Meena

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 481/2021 Prakash Chand S/o Shri Kunji Lal Meena

(8 of 22) ]

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 485/2021 Shambhu Lal Meena S/o Shri Badri Lal Meena

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 513/2021 Babu Lal Son Of Shri Shyoram

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 516/2021 Ramu Lal Son Of Shri Harsi Lal

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 523/2021 Man Singh Gurjar S/o Shri Ram Raj Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 559/2021 Shambhu Lal Son Of Shri Devi Ram

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 560/2021 Kalu Ram Son Of Shri Kalish Chand

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 561/2021

(9 of 22) ]

Lokesh Kumar Meena S/o Shri Ramji

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 562/2021 Rabina Bai Meena W/o Shri Manish Kumar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 563/2021 Pukhraj Meena S/o Shri Chiranji Meena

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 564/2021 Ramnivas Meena S/o Shri Battu Lal Meena

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 566/2021 Nasib S/o Shri Nafis

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 567/2021 Mohd. Aatif Khan S/o Shri Mohd. Aarif Khan

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 568/2021 Babu Lal Son Of Shri Misrya Lal

----Petitioner Versus State Of Rajasthan

----Respondent

(10 of 22) ]

S.B. Criminal Writ Petition No. 571/2021 Govind Gurjar S/o Shri Nawal Kishore

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 572/2021 Kalu S/o Shri Ratan

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 574/2021 Gangadhar Son Of Shri Govind

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 585/2021 Kajodi W/o Shri Haribhajan

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 586/2021 Kamlesh Gurjar S/o Shri Ramji Lal Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 587/2021 Babu Lal S/o Shri Gandora Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 588/2021 Sukhram Gurjar S/o Shri Dev Lal Gurjar

----Petitioner Versus State Of Rajasthan

(11 of 22) ]

----Respondent S.B. Criminal Writ Petition No. 609/2021 Ganni Khan S/o Shri Majid Khan

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 610/2021 Mohammad Phurkan Khan S/o Shri Samsuddin

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 618/2021 Bharat Lal Meena S/o Shri Jhjndu Ram Meena

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 627/2021 Harpal S/o Shri Ramnivas Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 628/2021 Pappu Lal Gurjar S/o Shri Amba Lal Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 688/2021 Hari Singh Khatana S/o Shri Hargyan Khatana

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 712/2021 Hasim Beg S/o Shri Ansar Beg

----Petitioner Versus

(12 of 22) ]

State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 719/2021 Ramkishan S/o Shri Badri Lal Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 735/2021 Bhagwan Sahay S/o Shri Pukhraj

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 736/2021 Rewad Mal S/o Shri Ram Gopal

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 737/2021 Mool Chand S/o Shri Bhagwan Sahay

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 739/2021 Mukesh S/o Ram Lal

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 740/2021 Ganga Ram S/o Shri Ravad Mal

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 746/2021 Ramavtar S/o Shri Ramvilas

----Petitioner

(13 of 22) ]

Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 750/2021 Bisram S/o Shri Sonarayan

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 802/2021 Roop Singh S/o Shri Prahalad

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 832/2021 Rakesh Gurjar S/o Shri Ramdhan Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 833/2021 Rajveer Gurjar S/o Shri Randheer Singh Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 834/2021 Mahendra Kumar Meena S/o Shri Nahanji Meena

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 835/2021 Zanduram S/o Shri Bhaurya

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 836/2021 Ganpat Gurjar S/o Shri Ramsahay Gurjar

(14 of 22) ]

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 871/2021 Mulkaraj Gurjar S/o Shri Rajaram Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 968/2021 Shambhu Dayal Gurjar S/o Jagdish Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 973/2021 Pap Singh Gurjar S/o Shri Prahlad Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 982/2021 Pep Singh Gurjar S/o Shri Prahlad Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 1014/2021 Hari Bhajamn Gurjar S/o Shri Dev Hansa

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 1045/2021 Rukamkesh Meena S/o Shri Ramcharan Meena

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 1047/2021

(15 of 22) ]

Kamlesh Chand Gurjar S/o Shri Mangi Lal Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 1051/2021 Shrimohan Meena S/o Shri Kaluaa Meena,

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 1080/2021 Ashraf Baig S/o Shri Asrar Baig

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 1135/2021 Mohan Lal Son Of Sh. Sitaram

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 1136/2021 Bhim Singh Son Of Shri Bharat Lal

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 1138/2021 Satya Narayan Son Of Bhagwan Sahai

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 1140/2021 Rajendra Son Of Shri Ramphool

----Petitioner Versus State Of Rajasthan

----Respondent

(16 of 22) ]

S.B. Criminal Writ Petition No. 1142/2021 Dinesh Son Of Ramsukh

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 1143/2021 Ramkhiladi Son Of Shri Harla

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 1144/2021 Nanag Ram Son Of Shri Sukhdev

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 1145/2021 Radheshyam Son Of Shri Kalyan Sahay

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 1149/2021 Shankar Son Of Shri Narayan

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 1150/2021 Latturam Son Of Shri Devnarayan

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 1154/2021 Pintu Son Pratap

----Petitioner Versus The State Of Rajasthan

(17 of 22) ]

----Respondent S.B. Criminal Writ Petition No. 1155/2021 Indra Raj Son Of Shri Kalish Chand

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 1156/2021 Panchu Ram Son Of Shri Ganga Ram

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 1163/2021 Ramavtar S/o Sohan

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 1165/2021 Ramvtar Son Of Ramji Lal

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 1166/2021 Pappu Lal Son Of Shri Nangram

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 1167/2021 Krishnavtar Son Of Ramji Lal

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 1169/2021 Girraj Prasad Son Of Sh. Chhaju Lal

----Petitioner Versus

(18 of 22) ]

The State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 1183/2021 Rajaram Son Of Shri Jhondi Lal

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 1191/2021 Chhitar Mal Meena Son Of Shri Prabhati Lal Meena

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 1192/2021 Ramkesh Meena Son Of Shri Bhonrilal Meena

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 1200/2021 Vakil Singh Gurjar S/o Shri Ramswaroop Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 1206/2021 Radha Mohan Meena Son Of Shri Kalu Ram Meena

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 1247/2021 Babbu Gurjar S/o Shri Sitya Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 1248/2021 Vijay Mali S/o Shri Kaluaa Ram Mali

----Petitioner

(19 of 22) ]

Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 1477/2021 Madan Lal S/o Sh. Govind Ram Daroga

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 1493/2021 Yogesh Kumar Yadav S/o Phool Chand Yadav

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 1494/2021 Vikram Singh Son Of Samsuram Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 1523/2021 Prem Devi Meena W/o Shri Batti Lal Meena

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 1541/2021 Dhara Singh Gurjar S/o Sita Ram Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Misc. Petition No. 1075/2021 Tejmal S/o Birdhilal

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 770/2021

(20 of 22) ]

Mo. Shariph S/o Shri Habib

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 545/2021 Laxmi Narayan Meena S/o Shri Sharwanlal Meena

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Writ Petition No. 689/2021 Sarif Khan S/o Shri Nasruddin

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 728/2021 Mukesh Kumar S/o Shri Lodhadya

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 738/2021 Ramraj S/o Shri Harsahay

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 745/2021 Ajay S/o Shri Kanaram

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 864/2021 Hira Lal S/o Shri Shyonarayan

----Petitioner

(21 of 22) ]

Versus State Of Rajasthan

----Respondent

S.B. Criminal Writ Petition No. 1573/2021 Mohmmed Jakir Beg S/o Shri Hazi Bahid

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Mukesh Kumar Meena, Mr. Satish Kumar Khandelwal, Mr. Brijesh Kumar Bhardwaj, Mr. Avadesh Kumar Purohit, Mr. Laxmi Narayan Saini, Mr. Mohar Pal Meena, Mr. Amit Ratnawat, Mr. Nitin Kumar Sharma, Mr. Karan Pal Singh, Mr. Abhishek Bhardwaj For Respondent(s) : Mr. Arvind Kumar, PP Mr. Zakhir Hussain, Addl.G.C.

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

29/10/2021

Learned counsels for the petitioners want to withdraw these

criminal misc. petitions/writ petitions with a request to direct the

learned trial Court to decide their pending application/fresh

application under Section 451/457 Cr.P.C. within two weeks.

In view of the urgency involved in the matters, learned

counsel for the State and the Mining Department have not

opposed the prayer.

Accordingly, these criminal misc. petitions/writ petitions are

dismissed as withdrawn with a direction to the learned trial Court

to decide the pending application/fresh application, if any, filed by

the petitioners under Section 451/457 Cr.P.C. within two weeks

(22 of 22) ]

from the date of application/production of a certified copy of this

order.

All the pending applications stand dismissed.

A copy of this order be placed in connected files.

(PANKAJ BHANDARI),J

SUNIL SOLANKI /19

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