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Vikram Singh S/O Shri Raju Singh vs State Of Rajasthan
2021 Latest Caselaw 6147 Raj/2

Citation : 2021 Latest Caselaw 6147 Raj/2
Judgement Date : 28 October, 2021

Rajasthan High Court
Vikram Singh S/O Shri Raju Singh vs State Of Rajasthan on 28 October, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             13489/2021

                                   Vikram Singh S/o Shri Raju Singh
                                                                                                          ----Petitioner
                                                                        Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. R.B. Mathur For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

28/10/2021

Learned Public Prosecutor is directed to call for the

Investigating Officer.

List this matter on 11.11.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /29

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