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Smt. Rajesh Goyal W/O Late Shri ... vs State Of Rajasthan
2021 Latest Caselaw 6146 Raj/2

Citation : 2021 Latest Caselaw 6146 Raj/2
Judgement Date : 28 October, 2021

Rajasthan High Court
Smt. Rajesh Goyal W/O Late Shri ... vs State Of Rajasthan on 28 October, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 6845/2021

                                   Smt. Rajesh Goyal W/o Late Shri Satyanarayan
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Chandra Shekhar for Mr. Ajay Kumar Jain For Complainant(s) : Mr. Padma Singh Gurjar For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

28/10/2021

List this matter on 11.11.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /215

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