Mohammad Kasim S/O Shri Mohammad ... vs State Of Rajasthan
2021 Latest Caselaw 6142 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous Second Bail Application No.
                                                                13599/2021

                                    Mohammad Kasim S/o Shri Mohammad Jasim
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Suresh Gurjar for Mr. Anil Kumar Upman For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

28/10/2021

List this matter after one week, as prayed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /8

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