Vikram @ Vikki S/O Rajendra vs State Of Rajasthan
2021 Latest Caselaw 6140 Raj/2

Citation : 2021 Latest Caselaw 6140 Raj/2
Judgement Date : 28 October, 2021

Rajasthan High Court

Vikram @ Vikki S/O Rajendra vs State Of Rajasthan on 28 October, 2021

Bench: Pankaj Bhandari

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Bail Application No. 15088/2021

                                    Vikram @ Vikki S/o Rajendra
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan, Through Pp
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Prakash Chand Thakuriya For Respondent(s) : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

28/10/2021

List this matter after one week.

(PANKAJ BHANDARI),J

Nikhil Kr. Yadav/ 35

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