Rasid S/O Asam vs State Of Rajasthan
2021 Latest Caselaw 6139 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Bail Application No. 15644/2021

                                    Rasid S/o Asam, Aged About 25 Years
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan, Through P.p
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Surednra Singh For Complainant(s) : Mr. Sanjay Khan For State ; Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

28/10/2021

List this matter after one week, as prayed.

(PANKAJ BHANDARI),J

Nikhil Kr. Yadav/ 39

Powered by TCPDF (www.tcpdf.org)