Rinku S/O Shri Gopiram vs State Of Rajasthan
2021 Latest Caselaw 6131 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous Second Bail Application No.
                                                                16493/2021

                                    Rinku S/o Shri Gopiram
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Anoop Agarwal For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

28/10/2021

List this matter after two weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /16

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