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Rajendra Prasad Yadav And Ors vs State Of Rajasthan And Anr
2021 Latest Caselaw 6128 Raj/2

Citation : 2021 Latest Caselaw 6128 Raj/2
Judgement Date : 28 October, 2021

Rajasthan High Court
Rajendra Prasad Yadav And Ors vs State Of Rajasthan And Anr on 28 October, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                            S.B. Criminal Miscellaneous (Petition) No. 617/2013

                                    Rajendra Prasad Yadav And Ors
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan And Anr
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Arvind Kumar Gupta For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

28/10/2021

List this matter after two weeks.

Till then, interim order, if any, shall continue.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /245

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