Citation : 2021 Latest Caselaw 6123 Raj/2
Judgement Date : 28 October, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 6798/2021
Kajal Sharma D/o Shri Dinesh Kumar Sharma and Anr.
----Petitioner
Versus
State Of Rajasthan and Ors.
----Respondent
For Petitioner(s) : Mr. Kapil Bardhar For Respondent(s) : Mr. F.R. Meena, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
28/10/2021
1. Petitioners have preferred this misc. petition seeking
direction of protection of life and liberty.
2. It is contended by counsel for the petitioners that petitioners
are major and they have married to each other.
3. Issue notice to the Respondent Nos. 5-13.
4. In the meantime, Respondent No.4 is directed to keep vigil
so that no harm is caused to the petitioners.
5. List after service.
(PANKAJ BHANDARI),J
NIKHIL KR. YADAV /186
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