Suresh Kumar S/O Mohan Lal vs State Of Rajasthan
2021 Latest Caselaw 6115 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Bail Application No. 15359/2021

                                    Suresh Kumar S/o Mohan Lal,
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan, Through The Pp
                                                                                                       ----Respondent

For Petitioner(s) : Ms. Saloni Dagur For Complainant(s) : Mr. Rinesh Gupta for Mr. Arvind Kumar Gupta For State : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

28/10/2021

List this matter after one week, as prayed.

(PANKAJ BHANDARI),J

Nikhil Kr. Yadav/ 036

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