Shobhit Singhal S/O Shri Vishnu ... vs State Of Rajasthan
2021 Latest Caselaw 6112 Raj/2

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 11958/2021

Shobhit Singhal S/o Shri Vishnu Kumar Singhal, Aged About 23
Years, R/o 183/38, Pratap Nagar, Sanganer, Jaipur - 302033.
                                                                    ----Petitioner
                                    Versus
1.     State    Of    Rajasthan,          Through          Principal   Secretary,
       Department Of Personnel, Government Of Rajasthan,
       Government Secretariat, Jaipur.
2.     Rajasthan Staff Selection Board, Through Its Secretary,
       State    Agriculture         Management             Institute   Premises,
       Durgapura, Jaipur.
                                                                 ----Respondents

For Petitioner(s) : Mr. Harshad Kapoor For Respondent(s) : Mr. Nalin G. Narain, AGC

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

28/10/2021

Issue notice to the respondent No.2.

Notices are accepted by Mr. Nalin G. Narain, learned

Additional Government Counsel.

By way of this writ petition, the petitioner has prayed for

special arrangement for him for undertaking skill test in Phase-II

examination for the post of Stenographer in pursuance of

advertisement dated 04.07.2018 as he is suffering from hearing

impairment.

Learned counsels for the respective parties agree that the

controversy involved herein has no more res judicata and stands

covered by a judgment of this Court in case of Akanksha

Sharma versus Rajasthan Staff Selection Board, S.B. Civil

(2 of 2) [CW-11958/2021]

Writ Petition No. 11838/2021 decided on 26.10.2021 and they

pray that the instant writ petition may also be disposed of in terms

of assurance extended by the respondents therein.

In view thereof, this writ petition is disposed of in terms of

assurance extended by the learned counsel for the respondents in

S.B. Civil Writ Petition No. 11838/2021.

(MAHENDAR KUMAR GOYAL),J

Manish/165

Powered by TCPDF (www.tcpdf.org)