Seema Sharma W/O Mr. Vijay Sharma vs State Of Rajasthan
2021 Latest Caselaw 6093 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 5717/2021

                                    Seema Sharma W/o Mr. Vijay Sharma
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan
                                                                                                       ----Respondent

Connected With S.B. Criminal Miscellaneous (Petition) No. 1208/2021 Smt. Bhawana Pachauri Wife Of Dr. Balgovind Sharma

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Miscellaneous (Petition) No. 5448/2021 Seema Sharma W/o Mr. Vijay Sharma

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Rajeev Sharma Mr. Anil Kumar Upman For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

28/10/2021

List these matters after two weeks.

Till then, interim order, if any, in Criminal Misc. Petition No.

5448/2021 shall continue.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /108-110

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