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Kapil Goyal S/O Shri Daya Kishan ... vs The Registrar Of Companies
2021 Latest Caselaw 6079 Raj/2

Citation : 2021 Latest Caselaw 6079 Raj/2
Judgement Date : 27 October, 2021

Rajasthan High Court
Kapil Goyal S/O Shri Daya Kishan ... vs The Registrar Of Companies on 27 October, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 4078/2019

                                   Kapil Goyal S/o Shri Daya Kishan Goyal
                                                                                                     ----Petitioner
                                                                      Versus
                                   The Registrar Of Companies
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Palash Gupta for Mr. Javed Khan For State : Mr. Laxman Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

27/10/2021

List this matter after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /23

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