Subhan Khan S/O Shri Ali Buksh vs State Of Rajasthan
2021 Latest Caselaw 6076 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 6707/2021

                                   Subhan Khan S/o Shri Ali Buksh
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Jiya Ur Rahman For Complainant(s) : Mr. Mohammed Zuber For State : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

27/10/2021

Learned Public Prosecutor is directed to call for the latest

status report of the case.

List this matter on 10.11.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /130

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