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Deepesh Rajpal S/O Satyendra ... vs State Of Rajasthan
2021 Latest Caselaw 6073 Raj/2

Citation : 2021 Latest Caselaw 6073 Raj/2
Judgement Date : 27 October, 2021

Rajasthan High Court
Deepesh Rajpal S/O Satyendra ... vs State Of Rajasthan on 27 October, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 2773/2019

                                   Deepesh Rajpal S/o Satyendra Rajpal
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Ajatshatru Mina For Respondent(s) : Mr. Saransh Saini For State : Mr. Laxman Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

27/10/2021

List this matter after four weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /22

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