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Mukesh S/O Shri Naurat vs State Of Rajasthan
2021 Latest Caselaw 6071 Raj/2

Citation : 2021 Latest Caselaw 6071 Raj/2
Judgement Date : 27 October, 2021

Rajasthan High Court
Mukesh S/O Shri Naurat vs State Of Rajasthan on 27 October, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                            17233/2021

                                   Mukesh S/o Shri Naurat,
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Chitrang Sharma for Mr. Anushree Sharma For State : Mr. Laxman Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

27/10/2021

Time is sought on behalf of the counsel for the petitioner.

List this matter on 16.11.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /18

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