Manoj Kumar Son Of Prahalad Sain vs State Of Rajasthan
2021 Latest Caselaw 6070 Raj/2

Citation : 2021 Latest Caselaw 6070 Raj/2
Judgement Date : 27 October, 2021

Rajasthan High Court

Manoj Kumar Son Of Prahalad Sain vs State Of Rajasthan on 27 October, 2021

Bench: Pankaj Bhandari

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 6675/2021

                                   Manoj Kumar Son Of Prahalad Sain,
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Jiya Ur Rahman For Complainant(s) : Mr. Mohammed Zuber For State : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

27/10/2021

List this matter on 11.11.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /116

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