Rupendra Kumar Jain S/O Late Shri ... vs Rajasthan Financial Corporation
2021 Latest Caselaw 6069 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Criminal Writ Petition No. 1188/2018

                                   Rupendra Kumar Jain S/o Late Shri N.k. Jain
                                                                                                      ----Petitioner
                                                                       Versus
                                   Rajasthan Financial Corporation
                                                                                                    ----Respondent

Connected With S.B. Criminal Writ Petition No. 1150/2018 P. K. Goel S/o Shri R.p. Goel

----Petitioner Versus Rajasthan State Financial Corporation

----Respondent

For Petitioner(s) : Mr. Mahendra Shah with Ms. Sarah S.Sharma For State : Mr. Rajesh Maharshi, AAG with Ms. Shretima Bagri For RFC : Mr. V.Lodha, Sr. Adv. with Mr. Jai Lodha

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

27/10/2021

List this matter on 17.11.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /20-21

Powered by TCPDF (www.tcpdf.org)