Lokesh @ Badal S/O Shri Deviram vs State Of Rajasthan
2021 Latest Caselaw 6068 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                            12826/2021

                                    Lokesh @ Badal S/o Shri Deviram
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Babu Lal Saini For Respondent(s) : Mr. Laxman Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

27/10/2021

Counsel for the petitioner is directed to file the copy of the

statement of prosecutrix.

List this matter on 16.11.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /3

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