Jagdish Chandra Joshi S/O Shri ... vs State Of Rajasthan
2021 Latest Caselaw 6060 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 6128/2021

                                    Jagdish Chandra Joshi S/o Shri Gordhan Dass Joshi,
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Gajendra Singh Chouhan For Complainant(s) : Mr. Amit Dadhich For State : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

27/10/2021

Learned Public Prosecutor is directed to call for the latest

status report.

List this matter on 10.11.2021.

Till then, interim order, if any, shall continue.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /82

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