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Satyanarayan @ Sattu S/O Shri ... vs The State Of Rajasthan
2021 Latest Caselaw 6055 Raj/2

Citation : 2021 Latest Caselaw 6055 Raj/2
Judgement Date : 27 October, 2021

Rajasthan High Court
Satyanarayan @ Sattu S/O Shri ... vs The State Of Rajasthan on 27 October, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                            16823/2021

                                    Satyanarayan @ Sattu S/o Shri Narayan Suman
                                                                                                        ----Petitioner
                                                                         Versus
                                    The State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Sunil Vijay For Respondent(s) : Mr. Laxman Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

27/10/2021

List this matter on 16.11.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /14

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