Jaipur Vidyut Vitran Nigam ... vs M/S Parma Industries
2021 Latest Caselaw 6053 Raj/2

Citation : 2021 Latest Caselaw 6053 Raj/2
Judgement Date : 27 October, 2021

Rajasthan High Court

Jaipur Vidyut Vitran Nigam ... vs M/S Parma Industries on 27 October, 2021

Bench: Pankaj Bhandari

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 5673/2021

                                    Jaipur Vidyut Vitran Nigam Limited, Through Its Assitant
                                    Engineer ( O And M ), Bhiwadi, Riico Chowk, Bhiwadi.
                                                                                                         ----Petitioner
                                                                          Versus
                                    M/s Parma Industries, Plot No. G1-639, Chopanki Industrial
                                    Area, Bhiwadi District Alwar Through Its Proprietor Smt. Vimal
                                    Dhamani.
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Mirza Faisal Baig For Complainant(s) : Mr. Anil Kumar Upman For State : Mr. Laxman Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

27/10/2021

Counsel for the petitioner does not want to press this

Criminal Misc. Petition.

Accordingly, this Criminal Misc. Petition is dismissed as

withdrawn.

Stay application stands disposed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /255