Rekha Swami, D/O- Shri Nand ... vs State Of Rajasthan
2021 Latest Caselaw 5997 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 6510/2021

                                   Rekha Swami, D/o- Shri Nand Kishore Swami and Anr.
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan and Ors.
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Manish Sharma For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

26/10/2021

It is contended by counsel for the petitioners that both the

petitioners are major and they have entered into marriage.

Issue notice to the Respondent No.4 to 8.

In the meantime, Respondent No.3 is directed to ensure that

no harm is caused to the petitioners from their relatives.

List this matter after service.

(PANKAJ BHANDARI),J

ARTI SHARMA/137

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