Sumit Dutta S/O Shri Vinod Dutta ... vs Union Of India
2021 Latest Caselaw 5996 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Third Bail Application No.
                                                            15193/2021

                                   Sumit Dutta S/o Shri Vinod Dutta Partner Msr Veto Merchandise
                                   Jaipur
                                                                                                     ----Petitioner
                                                                      Versus
                                   Union Of India
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Sarvesh Jain For State : Mr. Saurabh Harsh for Mr. Siddharth Ranka

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

26/10/2021

Time is sought on behalf of the counsel for the Union of

India.

List this matter on 28.10.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /7

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