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Kannu Soni D/O Late Sh. Rakesh Soni vs State Of Rajasthan
2021 Latest Caselaw 5995 Raj/2

Citation : 2021 Latest Caselaw 5995 Raj/2
Judgement Date : 26 October, 2021

Rajasthan High Court
Kannu Soni D/O Late Sh. Rakesh Soni vs State Of Rajasthan on 26 October, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 6639/2021

                                   Kannu Soni D/o Late Sh. Rakesh Soni and Anr.
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan and Ors.
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Sanjay Khan For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

26/10/2021

It is contended by counsel for the petitioners that both the

petitioners are major and they they are living in live-in-

relationship.

Issue notice to the Respondent No.5 & 6.

In the meantime, Respondent No.4 is directed to ensure that

no harm is caused to the petitioners from their relatives.

List this matter after service.

(PANKAJ BHANDARI),J

ARTI SHARMA/167

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