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Lalchand Saini vs State Of Rajasthan And Anr
2021 Latest Caselaw 5987 Raj/2

Citation : 2021 Latest Caselaw 5987 Raj/2
Judgement Date : 26 October, 2021

Rajasthan High Court
Lalchand Saini vs State Of Rajasthan And Anr on 26 October, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 1511/2016

                                    Lalchand Saini
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan And Anr
                                                                                                       ----Respondent

Connected With S.B. Criminal Miscellaneous (Petition) No. 1079/2016 Dulichand

----Petitioner Versus State Of Rajasthan And Anr

----Respondent

For Petitioner(s) : Mr. Sandeep Pathak Mr. Hem Singh Rathore For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

26/10/2021

List these matters after one week.

Till then, interim order, if any, shall continue.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /212-213

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