Shankar Singh S/O Anand Singh vs State Of Rajasthan
2021 Latest Caselaw 5984 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                             8089/2021

                                    Shankar Singh S/o Anand Singh
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Pankaj Sharma For Respondent(s) : Mr. Laxman Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

26/10/2021

List this matter on 24.11.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /2

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