Babu Lal Sharma S/O Shri Om Prakash ... vs State Of Rajasthan
2021 Latest Caselaw 5983 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 6032/2019

                                    Babu Lal Sharma S/o Shri Om Prakash Sharma
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan
                                                                                                       ----Respondent

Connected With S.B. Criminal Miscellaneous (Petition) No. 4619/2019 Kamlesh Mittal S/o Late Shri Devi Sahay Mittal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Ram Manohar Sharma For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

26/10/2021

List these matters after one week.

Till then, interim order, if any, shall continue.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /215-216

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