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Nitesh Choudhary Son Of Shri ... vs State Of Rajasthan
2021 Latest Caselaw 5934 Raj/2

Citation : 2021 Latest Caselaw 5934 Raj/2
Judgement Date : 26 October, 2021

Rajasthan High Court
Nitesh Choudhary Son Of Shri ... vs State Of Rajasthan on 26 October, 2021
Bench: Mahendar Kumar Goyal
      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

                S.B. Civil Writ Petition No. 9041/2021

1.    Piyush Tiwari S/o Vijay Prakash Sharma, Aged About 23
      Years, Address-Vill. Garhi Brahaman, Post Mainapura, Teh.
      Bhusawar District-Bharatpur.
2.    Deepanshi Reniwal D/o Ganesh Narayan, Aged About 22
      Years, Address - 2-A-48, Om Shiv Colony, Shastri Nagar,
      District-Jaipur.
3.    Mamta Verma D/o Brij Mohan Sharma, Addrass- Plot No.
      C-52, Saini Colony, 3Rd Kartarpura Dist. Jaipur.
4.    Rakesh Kumar Meena S/o Hanuman Prasad Meena,
      Address-      Dhani        Inamwali,          Vill-       Chainpura      Post-
      Mohanpura, Teh.- Bassi, Dist.- Jaipur.
5.    Paras Nahar S/o Omprakash Nahar, Aged About 24 Years,
      Address-Bhitar Bari Bayana, District-Bharatpur (Raj)
6.    Krishan Kumar Garg S/o Devendra Kumar Garg, Aged
      About 25 Years, Address-Bhawra Bag Me Andar Station
      Road Bajariya Bayana District-Bharatpur.
7.    Kailash Singh Gurjar S/o Siya Ram Gurjar, Aged About 25
      Years, Address-V/p Shergarh Bayana, District-Bharatpur.
8.    Vikas Kumar S/o Vinod Kumar, Aged About 28 Years,
      Address-V/p Brahmbad Bayana, Teh. Bayana, District-
      Bharatpur.
9.    Bhanu Tiwari S/o Vijay Prakash Sharma, Aged About 22
      Years, Address-Vill.garhi Brahaman, Post Mainapura Teh.
      Bhusawar District-Bharatpur.
10.   Paras Ram S/o Sagata Ram, Aged About 30 Years,
      Address-Vpo        Away      Teh      Pokaran,        Jaisalmer,      District,
      Jaisalmer.
11.   Ravikant Kumawat S/o Dinesh Kumar, Aged About 23
      Years, Address-26,2,dindayal Upadhyay Colony, Jaisalmer
      District-Jaisalmer.
12.   Himanshu Budholiya S/o Shyam Sundar Sharma, Address-
      S/o Shyam Sundar Sharma, Dang Ka Pura, Teh. Hindaun
      City, Karauli District- Karauli.
13.   Amit Kumar Chouhan S/o Badri Prasad Chouhan, Address-
      Rathi Colony, Ward No. 18 Paota Teh.- Kotputli Dist.-
      Jaipur.


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14.   Prasant Poddar S/o Surash Poddar, Address- Poddar
      Cement Center Bee, Narayan Gate, Bharatpur Dist.
      Bharatpur.
15.   Ankit Kumar Sharma S/o Banwari Lal Sharma, Address-
      Behind Karni Dharm Kanta, Pragati Vihar Colony, District-
      Dausa.
16.   Nidhi Poddar D/o Suresh Poddar, Address- W/o Manoj
      Kumar Goyal, Mahesh Hotel Ke Samne Wali Gali Me,
      Shastri Bazar New Mandi, Hindon City Dist. Karauli.
17.   Rahul Gupta S/o Santosh Kumar Gupta, Address- Baleta
      Gate, Malakheda, Dist. Alwar.
18.   Amit Khandelwal S/o Sushil Kumar Khandelwal, Address-
      Subhash Chok, Malakheda, Dist. Alwar.
19.   Jagmohan Sharma S/o Hari Shanker Sharma, Aged About
      44 Years, Address-House No 1/246, Kala Kuan Housing
      Board, Alwar, District-Alwar.
20.   Kesh Sharma S/o Omprakash Sharma, Aged About 30
      Years, Address-Thakar Wala Kuwa, Near Machadi House,
      Alwar District- Alwar.
21.   Amit Chitosia S/o Ashok Chitosia, Aged About 25 Years,
      Address-Ladiya Bagh Kuan Wali Gali, District-Alwar.
22.   Rahul    Jangir     S/o    Surendra,          Aged       About    24   Years,
      Address-24, Ladiya Bagh, Alwar Raja District-Alwar.
23.   Aman Kumar S/o Bhagat Singh, Aged About 23 Years,
      Address-Plot No 04, Deewan Ji Ka Bagh, Alwar District-
      Alwar.
24.   Munesh Kumar Yadav S/o Bhairu Ram Yadav, Aged About
      33 Years, Address-Dhani Gusai Ki, Post Sujatnagar Teh.
      Kotputli, District-Jaipur.
25.   Renu Meena D/o Jagnnath Meena, Aged About 24 Years,
      Address-Plot No 3, Kabir Colony, Jamna Nagar Extension
      Sushilpura, Sodala District-Jaipur.
26.   Rajesh Kumar Kumawat S/o Mohan Lal Kumawat, Aged
      About 22 Years, Address-Teja Ji Ke Pass Kachroda Phulera,
      District- Jaipur.
27.   Umang Awasthi S/o Yishvant Awasthi, Address- 72,
      Adarsh Nagar, Pail, Pali Dist.- Pail.
28.   Hussain S/o Mohd Yakub, Address - 56 B Hawai Building,
      Jumma Masjid Road Dist.- Pail.


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29.   Kapil Prajapat S/o Sampat Raj, Address - 404, Society
      Nagar Pali Dist. Pail.
30.   Ashutosh Pareek S/o Iswar Chandra Pareek, Address - 81
      Bapu Nagar, Pali Dist. Pail.
31.   Lalit Choudhary S/o Bhanwar Lal Choudhary, Address- 73-
      74, Paras Nagar, Near Bsnl Office, Tagore Nagar Dist. Pail.
32.   Kailash S/o Hari Singh, Address - 124, Ramdev Road, Pali
      Dist. Pail.
33.   Dishant Chittoriya S/o Virendra Kumar Chitoriya, Address
      - D-36 Vidhan Sabha Nagar, Dholai Dist. Jaipur.
34.   Vijay Sain S/o Shyam Lal Sain, Address- New Sanganer
      Road Vill. Manyawas, Near Rajputana School Mansarovar,
      Dist. Jaipur.
35.   Teekam Rawat Son Of Gopal Rawat, Resident Of Court
      Road, Nai Sadak, Alwar, District Alwar.
36.   Prashant Bharadwaj Son Of Pramod Kumar Sharma,
      Resident Of 1 Ka 147-148, Shivaji Park, District Alwar.
37.   Deepak Sharma Son Of Nand Kishor Sharma, Resident Of
      A-810, Mangalam Grand City, Ajmer Road, Mahapura,
      District Jaipur.
38.   Gaurav Sharma Son Of Dharmendra Kumar Sharma,
      Resident Of Ward No. 6, Plot No. A-58, Nand Gaon Colony,
      Bandikui, Behind Jay Garden, District Dausa.
39.   Harshit Sharma Son Of Sushil Sharma, Resident Of 5A,
      Ridhi Sidhi Nagar, Benar Road, District Jaipur.
40.   Gajendra Singh Son Of Phool Singh, Resident Of 1-A-141,
      Shiv Shakti Colony, Shastri Nagar, District Jaipur.
41.   Shubham Kumar Shekra Son Of Prakash Chand Sekra,
      Resident Of Ganesh Chowk, Geejgarh, Tehsil Sikrai,
      District Dausa.
42.   Shikhar Agrawal Son Of Pradeep Kumar Agrawal, Resident
      Of 3, Adarsh Nagar, Chandpole Gate, Bharatpur.
                                                                    ----Petitioners
                                    Versus
1.    The State Of Rajasthan, Through The Chief Secretary
      Government Secretariat, Near Statue Circle, Jaipur.
2.    The    Department           Of     Personnel,             Through   Principal
      Secretary,      Government            Of     Rajasthan,         Government
      Secretariat, Near Statue Circle, Jaipur.

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3.    The    Rajasthan        Staff      Selection        Board,     Through       Its
      Secretary,      State       Agriculture          Management            Institute
      Campus, Durgapura, Jaipur.
                                                                 ----Respondents

Connected With S.B. Civil Writ Petition No. 7745/2021 Dushyant Saini S/o Badri Narayan Saini, Aged About 23 Years, R/o Phoolbari (Bagichi), Pili Ki Talai, Amer, District Jaipur, Rajasthan.

----Petitioner Versus

1. The State Of Rajasthan, Through Its Secretary, Department Of Personnel, Secretariat, Jaipur.

2. Rajasthan Staff Selection Board, Through Its Secretary, State Institute Of Agriculture Management Premises, Durgapura, Jaipur-302018, Rajasthan, India.

----Respondents S.B. Civil Writ Petition No. 8267/2021

1. Golden Soni S/o Tajender Kumar Soni, Aged About 21 Years, R/o Golden Niwas, Bharat Sr. Secondary School Ke Samne, Nayapura, Sabjimandi, Kota, Rajasthan.

2. Tanmay Jangid S/o Mahendra Kumar Jangid, Aged About 20 Years, R/o Plot No. 33, Shivram Colony, Jagatpura, Jaipur, Rajasthan.

----Petitioners Versus

1. The State Of Rajasthan, Through Its Secretary, Department Of Personnel, Secretariat, Jaipur.

2. Rajasthan Staff Selection Board, Through Its Secretary, State Institute Of Agriculture Management Premises, Durgapura, Jaipur - 302018, Rajasthan, India.

----Respondents S.B. Civil Writ Petition No. 8308/2021

1. Rajesh Kumar S/o Mohan Lal, Aged About 27 Years, R/o Vilalge Madhopura, Tehsil And District Sikar, Rajasthan.

2. Dinesh Kumar Gora S/o Surajbhan Gora, Aged About 27 Years, R/o Village Shyampura East, Via Ranoli, Tehsil Dantaramgarh, District Sikar, Rajasthan.

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3. Rajkumar S/o Bhagwana Ram, Aged About 31 Years, R/o Village And Post Tasar Badi, Tehsil Dhod, District Sikar, Rajasthan.

4. Pawan Kumar Gouttam S/o Bhagwan Sahay, Aged About 33 Years, R/o Vpo Minda, Tehsil Nawa, District Nagaur, Rajasthan.

5. Prahlad Singh Kumawat S/o Arjun Lal Kumawat, Aged About 27 Years, R/o Kolsiya, Tehsil Nawalgarh, District Jhunjhunu, Rajasthan.

6. Pooja Didwania D/o Prabhudayal Didwania, Aged About 35 Years, R/o Bihari Marg, Gulabi Devi School Ke Piche, Sikar, Rajasthan.

7. Abhishek Soni S/o Jagdish Prasad Soni, Aged About 23 Years, R/o Near Dispensary No. 2, Sikar, Rajasthan.

8. Divya Kanwar Chouhan D/o Mool Singh, Aged About 25 Years, R/o Ward No. 21, Jiya Colony, Rampura Road, Sikar, Rajasthan.

9. Saroj Dhaka D/o Mahaveer Prasad Dhaka, Aged About 22 Years, R/o Gokulpura, Sikar, Rajasthan.

10. Hitesh Singh S/o Bhawani Singh, Aged About 24 Years, R/o Ward No. 15, Phooli Devi Park, Salasar Road, Sikar, Rajasthan.

11. Sourabh Mathur S/o Shiv Mathur, Aged About 21 Years, R/o Ward No. 28, Ranisati Road, Sikar, Rajasthan.

12. Sarita Kumari D/o Girdhari Lal, Aged About 27 Years, R/o Godara Ki Dhani, Ward No. 16, Singnor, District Jhunjhunu, Rajasthan.

13. Hitesh Pareek S/o Manoj Pareek, Aged About 24 Years, R/o Dhod Road, Sikar, Rajasthan.

14. Jagrup Chand S/o Ram Prakash, Aged About 26 Years, R/o Village Kikarwali, Tehsil Raisinghnagar, District Ganganagar, Rajasthan.

15. Rajesh Kumar S/o Hansraj, Aged About 24 Years, R/o Ward No. 9, Rb 60, Raisingh Nagar, District Ganganagar, Rajasthan.

16. Vasudev S/o Hajari Lal, Aged About 22 Years, R/o Village Chirana, Tehsil Nawalgarh, District Jhunjhunu, Rajasthan.

17. Sumit Sigar S/o Vidyadhar Sigar, Aged About 22 Years, R/o Ward No. 3, Jhajharia Ki Dhani, Birol, Nawalgarh,

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District Jhunjhunu, Rajasthan.

18. Dinesh Kumar Saini S/o Bholaram Saini, Aged About 23 Years, R/o Ward No. 02, Village Dharampura, Tehsil Khandela, District Sikar, Rajasthan.

19. Sitaram S/o Jagdewa Ram, Aged About 29 Years, R/o Village Beri, Via Kudan, District Sikar, Rajasthan.

20. Nirbhay Pran Netriwal S/o Gordhan Lal, Aged About 32 Years, R/o Village Chandpura, Tehsil Dhod, District Sikar, Rajasthan.

21. Dinesh Kumar S/o Ram Kumar, Aged About 25 Years, R/o Village Bhoja Ji Ki Dhani, Goriya, Tehsil Dantaramgarh, District Sikar, Rajasthan.

22. Manoj Kumar S/o Chhotu Ram, Aged About 25 Years, R/o Village Bhoja Ji Ki Dhani, Goriya, Tehsil Dantaramgarh, District Sikar, Rajasthan.

23. Sunil Nitharwal S/o Jhabarmal Nitharwal, Aged About 24 Years, R/o Dhani Sadhyawali, Ward No. 5, Srimadhopur, District Sikar, Rajasthan.

24. Aditya Pareek S/o Jay Prakash Pareek, Aged About 22 Years, R/o Ward No. 2, Chandpura, District Sikar, Rajasthan.

25. Ajay Sharma S/o Bhanwar Lal Sharma, Aged About 24 Years, R/o Brahmpuri Ka Mohalla, Tehsil Khandela, District Sikar, Rajasthan.

26. Mahesh Yadav S/o Jagannath Yadav, Aged About 26 Years, R/o Village Bilandpur, Ward No. 5, Via Khejroli, Tehsil Chomu, District Jaipur, Rajasthan.

27. Snehlata Pareek D/o Ganesh Narayan Pareek, Aged About 29 Years, R/o 324, J.p. Colony, Sector No. 1, Shastri Nagar, Jaipur, Rajasthan.

28. Surya Prakash Pareek S/o Raghunath Prasad Pareek, Aged About 40 Years, R/o Vpo Pewa, Tehsil Dhod, District Sikar, Rajasthan.

29. Akhil Kumar Parik S/o Naresh Kumar Parik, Aged About 29 Years, R/o Vpo Pachar, Tehsil Dantaramgarh, District Sikar, Rajasthan.

30. Laxman S/o Ramnarayan, Aged About 26 Years, R/o Ward No. 3, Kikarwali, Ganganagar, Rajasthan.

                                                                 ----Petitioners



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                                     Versus
1.     The   State      Of      Rajasthan,         Through       Its     Secretary,

Department Of Personnel, Secretariat, Jaipur.

2. Rajasthan Staff Selection Board, Through Its Secretary, State Institute Of Agriculture Management Premises, Durgapura, Jaipur - 302018, Rajasthan, India.

----Respondents Connected With S.B. Civil Writ Petition No. 8472/2021 Pradeep Kumar Sharma S/o Jhabbo Lal Sharma, Aged About 45 Years, R/o Malakheda Gate, Rajgarh, District Alwar (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Secretary, Department Of Personnel, Secretariat, Jaipur.

2. Rajasthan Staff Selection Board, Through Its Secretary, State Institute Of Agriculture Management Premises, Durgapura, Jaipur 302018, Rajasthan, India.

----Respondents S.B. Civil Writ Petition No. 8562/2021

1. Abhishek Katrawat Son Of Lakhan Lal Meena, Aged About 27 Years, Resident Of Plot No. 33, Prem Nagar, Malviya Nagar, Jaipur (Raj.)

2. Deepak Kumar Meena Son Of Mahaveer Prasad Meena, Aged About 32 Years, Resident Of Quarter No. 9, Railway Colony, Jagatpura, Jaipur (Raj.)

3. Manoj Kumar Meena Son Of Sita Ram Meena, Aged About 28 Years, Resident Of 2, Ram Vihar Colony, Jagatpura, Jaipur (Raj.)

4. Vishram Meena Son Of Kailash Chandra Meena, Aged About 27 Years, Resident Of Vpo-Banskho Dhani Rajolai Kotwal Ki, Tehsil Bassi, District Jaipur (Raj.)

5. Surya Prakash Meena Son Of Shankar Lal Meena, Aged About 24 Years, Resident Of 10Ab, Shyam Vihar Colony, Near Nandpuri Colony, Malviya Nagar, Jaipur (Raj.)

6. Meghraj Meena Son Of Bhanwar Lal Meena, Aged About 27 Years, Resident Of Village Roopnagar, Post Balariya, Tehsil Chauth Ka Barwara, District Sawaimadhopur (Raj.)

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7. Mahesh Kumar Meena Son Of Babulal Meena, Aged About 27 Years, Resident Of Shri Ram Ki Nangal, Tehsil Sanganer, District Jaipur (Raj.)

8. Manish Kumar Meena Son Of Babu Lal Meena, Aged About 22 Years, Resident Of Vpo-Ancher, Tehsil Chouth Ka Barwara, District Sawaimadhopur (Raj.)

9. Ekta Shrivastava D/o Ashok Shrivastava, Aged About 22 Years, Resident Of Narayan Vihar Colony, Gole Ka Mandir, Gwalior, District Gwalior (M.p.)

10. Ashirwad Gauttam Son Of Mahesh Chandra Sharma, Aged About 30 Years, Resident Of Ashirwad Bhawan, Jhagreshwar Mohalla, Manak Chowk, Dausa, District Dausa (Raj.)

11. Manoj Yadav Son Of Kailash Narayan Yadav, Aged About 24 Years, Resident Of V/p Dadiya, Tehsil Sanganer, District Jaipur (Raj.)

12. Pavan Kumar Saini Son Of Satyanarayan Saini, Aged About 31 Years, Resident Of Opp. Anand Sharma Govt. Girls School, Near Old Jail, Lalsot Road, Dausa (Raj.)

----Petitioners Versus

1. The State Of Rajasthan, Through Its Secretary, Department Of Personnel, Secretariat, Jaipur.

2. The Chairman, Rajasthan Staff Selection Board, In Premises Of State Institute Of Agriculture Management, Durgapura, Jaipur - 302018, Rajasthan, India.

3. Rajasthan Staff Selection Board, Through Its Secretary, In Premises Of State Institute Of Agriculture Management, Durgapura, Jaipur - 302018, Rajasthan, India.

----Respondents S.B. Civil Writ Petition No. 8640/2021 Chetna Sharma S/o Ashok Kumar, Aged About 20 Years, R/o Pathan Masjid Ki Gali, Chatikana, Karauli

----Petitioner Versus

1. The State Of Rajasthan, Through Secretary, To Govt.

Administrator Reform Department, Government Of Rajasthan, Secretariat, Jaipur.

2.     Secretary,        To      Govt.        Department            Of      Personnel,


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Government Of Rajasthan, Secretariat, Jaipur.

3. Rajasthan Employee Selection Board, State Agriculture Management Institutional Premises, Durgapura, Jaipur Through Its Secretary

----Respondents S.B. Civil Writ Petition No. 8676/2021

1. Nishat Khatoon D/o Shazad Khan W/o Aamir Khan, Aged About 27 Years, R/o 118- Sanjay Nagar D, Near Gulzar Masjid, Joshi Marg, Jhotwara, District Jaipur, Rajasthan.

2. Zeba Khatoon D/o Shazad Khan, Aged About 24 Years, R/o Ram Nagar,bsl Ke Pass, Near Patni Gdam, District Bhilwara, Rajasthan.

3. Mohammed Abrar Khan S/o Firdos Khan, Aged About 21 Years, R/o 120, B-Block, Sajjan Nagar,district Udaipur, Rajasthan.

4. Maya Shekhawat D/o Sawai Singh Shekhawat, Aged About 28 Years, R/o Village And Post Shivpura, Tehsil Sojat City, District Pali, Rajasthan.

----Petitioners Versus

1. The State Of Rajasthan, Through Its Secretary, Department Of Personnel, Secretariat, Jaipur.

2. Rajasthan Staff Selection Board, Through Its Secretary, State Institute Of Agriculture Management Premises, Durgapura, Jaipur - 302018, Rajasthan, India.

----Respondents S.B. Civil Writ Petition No. 8711/2021

1. Khushbu Labaniya D/o Ghanshyam Labaniya, Aged About 25 Years, R/o B-212, Mahesh Nagar, Jaipur, Rajasthan.

2. Tanu Chaudhary D/o Prem Singh, Aged About 23 Years, R/o Vpo Kasot, Tehsil Deeg, District Bharatpur, Rajasthan.

3. Neha Dixit D/o Rajendra Kumar Dixit, Aged About 31 Years, R/o 93-95, Rav Raja Ji Ka Khurra, Galta Road, Jaipur, Rajasthan

----Petitioners Versus

1. The State Of Rajasthan, Through Its Secretary, Department Of Personnel, Secretariat, Jaipur.

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2. Rajasthan Staff Selection Board, Through Its Secretary, State Institute Of Agriculture Management Premises, Durgapura, Jaipur - 302018, Rajasthan, India.

----Respondents S.B. Civil Writ Petition No. 8721/2021 Babita Khinchi D/o Shri Mangal Chand, Aged About 26 Years, Village And Post Shimbhupura Tehsil Nawa District Nagaur, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Ministerial Services Department, Govt. Of Rajasthan, Govt. Secretariat, Jaipur.

2. Rajasthan Staff Selection Board, Through Its Secretary, Rajasthan Staff Selection Board, State Agriculture Management Institution Premises, Durgapura, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 8930/2021

1. Mahipal Moond S/o Keshar Dev Moond, Aged About 27 Years, Resident Of - Vpo-Piprali, Near Aastha Computer Center, Piprali, District Sikar.

2. Shilpa Choudhary D/o Mahendra Singh Moond, Resident Of Village Bhairupura, Po-Kaswali, Teh- Laxmangarh, Distt Sikar.

3. Rajat Kumar S/o Pradeep Kumar, Resident Of A-223, Phase-Iind, Residential Colony Riico, Distt Jhunjhunu.

4. Shimbhu Dayal Saini S/o Jhabar Mal Saini, Resident Of Dhani Pratapwala, Vpo-Gura Ponkh, Teh-Udaipurwati, Guda, Jhunjhunu.

5. Rajesh Kumar S/o Krishan Lal, Resident Of Village 3-Bwm Baruwala Post Sameja Kothi, Teh Raisinghnagar, Distt. Sri Ganganagar.

6. Ashok Saini S/o Prakash Chand, Resident Of - Dhani Rampratapwala, Vpo Gura Teh Udaipurawati, Distt Jhunjhunu.

7. Alok Katariya S/o Prakash Chand Saini, Resident Of -

Dhani Rampratapwala, Vpo Gura, Teh Udaipurwati, Distt Jhunjhunu.

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8. Ganesh Verma S/o Gurudatt Verma, Resident Of Near Jogani Marg T Point, Behind Goverdhan Residency, Ward No. 23 Durga Colony, Rampura Road, Distt Sikar.

9. Rohit Soni S/o Pramod Kumar Soni, Resident Of Devipura Road, Tilak Nagar Axix Bank Ke Pas, Ward No. 28, Distt Sikar.

10. Hemlata Devi D/o Narendra Kumar Sharma, Resident Of Butolia Bhawan, Dhod Road, Ward No. 22, Sikar.

11. Nitin Sain S/o Narendra Kumar Sain, Resident Of - Out Side Of Chandpole Gate, Behind Gulabi Devi School Near Sain Tample, Ward No. 16, Sikar.

12. Nirmal Kanwar D/o Gopal Singh, Resident Of Rajputon Ka Mohalla Vpo- Begas, Via Bagru, Tehsil Jaipur Distt Jaipur.

13. Rakesh Kumar Burdak S/o Nathu Ram, Resident Of Burdakon Ki Dhani, Ward No. 12, Vpo Piprali Distt Sikar.

14. Pankaj Kumar S/o Banwari Lal Burdak, Resident Of Vpo Piparali, Distt Sikar.

15. Nitin Jangir S/o Rajendra Kumar Jangir, Resident Of Near Lic Office, Behind Court Ward No. 06, Distt Sikar.

16. Rohit Saini S/o Mangal Chand Saini, Resident Of Village Dharmpura, Post Devra Teh Khandela, Distt Sikar.

17. Suresh Kumar S/o Bhura Ram, Village Dhani Punia, Post Jharsar Chhota Via Sadulpur, Distt Churu.

18. Tarachand S/o Gangabax, Resident Of - Vpo. Jheegar Chhoti, Katrathan Tilli, Village Dhod, Distt Sikar.

19. Kamal Kumar Kumawat S/o Gopal Chand Kumawat, Resident Of - Damminwalon Ki Dhani, Ward No. 2, Manda Bhimsingh, Distt Jaipur.

20. Mukul Verma S/o Suresh Verma, Resident Of - Out Side Of Chandpol Gate, Near Sain Temple, Sikar.

21. Sachin Verma S/o Bhawani Shankar, R/o B-13, Baba Ramdev Marg, Nahari Ka Naka, Shastri Nagar, Jaipur.

22. Yashvant Kumar Verma S/o Noratan Verma, R/o I-779, J P Colony, Sector 3, Ram Nagar, Shastri Nagar, Jaipur.

23. Shubham Khinchi S/o Govind Khinchi, R/o 1-A 35, Shiv Shakti Colony, Shastri Nagar, Jaipur.

24. Shivam Singh Ahluwalia S/o Mahesh Kumar Ahluwalia, R/o B-1, Vyas Colony, Shastri Nagar, Jaipur.

25.   Vinayak S/o Jay Govind, R/o                     2-D-23, Vishwakarma


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      Colony, Shastri Nagar, Jaipur.

26. Ankit Soni S/o Mahesh Chand Soni, R/o Bawan Ji Ka Mohalla, Manoharpur Tehsil Shahpura, Jaipur.

27. Ashish Laxkar S/o Jagdish Prasad Laxkar, R/o 36, Gali No. 1, Tata Nagar, Shastri Nagar Jaipur.

28. Nikhil Kumawat S/o Ramavtar Kumawat, R/o 122, Indra Colony, Bani Park, Jaipur.

29. Anand Sen S/o Subhash Sen, R/o 1707, Durga Mata Mandir, Shiv Marg, Shastri Nagar, Jaipur.

30. Vinit Jangid S/o Umesh Jangid, R/o A-25, Tata Nagar, Shastri Nagar, Jaipur.

31. Pushpendra Singh Tanwar S/o Kan Singh Tanwar, R/o 58, Shivaji Nagar, Shastri Nagar, Jaipur.

32. Lala Ram Meena S/o Ramesh Chand Meena, R/o Ishwarisinghpura, Po Phootolao,teh Jamwa Ramgarh, Jaipur.

33. Mukesh Kumar Prajapat S/o Ramaswar Lal Prajapat, R/o M-8, Sanjay Colony, Rpa Road, Panipech, Jaipur.

34. Tejpal S/o Gheesu Singh Shekhawat, R/o Plot No. 5, Near New Water Tank, Vyas Colony, Jaipur.

35. Rajveer Singh Shekhawat S/o Ranveer Singh Shekhawat, R/o 120B, Laxmi Nagar, Harnathpura, Jhotwara, Jaipur.

36. Ritik Pareek S/o Manoj Pareek, R/o Ward No. 19, Dhod Road, Sikar District Sikar.

37. Bhaskar Sharma S/o Yogesh Chand Sharma, R/o 44, Maniratanam Vihar, Jamdoli, Agra Road, Jaipur.

38. Gange Kumar S/o Bhartu Ram, R/o Vpo Lachora Kalan, Tehsil Bayana, Bharatpur.

39. Gaurav Kumar S/o Kailasi Ram, R/o Near Usha Mandir Bhitarwari, Tehsil Bayana, Bharatpur.

40. Maheema Sharma D/o Pooran Mal Sharma, R/o 27, Hathi Babu Ka Bagh, Hathi Babu Ki Haveli, Near Polo Victory Cinema, Banipark, Jaipur.

41. Shubham Kumar Sharma S/o Mahesh Kumar Sharma, R/o D-99, Ridhika Colony, Babzi Nagar Marg, Distt Baran.

42. Mankhush Meena S/o Harbhajan Meena, R/o Village Bhanwarki, Post Sundari, Tehsil Bamanwas, District Sawai Madhopur.

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43. Sunita Andani D/o Laxman Das Andani, Aged About 37 Years, R/o 1A - 42 Sindhi Colony Near Jhulelal Mandir Sanganer, Jaipur.

44. Prithvi Kumawat S/o Mukesh Kumawat, R/o Patwar Ghar Ke Pass, Hospital Ke Samane, Peesangan, District Ajmer.

45. Rakesh Kumar Chejara S/o Narayan Lal Chejara, Resident Of Q No.-15, Sector-3, Vidhadhar Nagar, Jaipur.

46. Naveen Kumar Sharma S/o Narendra Prasad Sharma, R/o Bamda Hanuman Colony, Near Devi Mandir, Bayana, District Bharatpur.

----Petitioners Versus

1. The State Of Rajasthan, Through The Chief Secretary Government Secretariat, Near Statue Circle, Jaipur.

2. The Department Of Personnel, Through Principal Secretary, Government Of Rajasthan, Government Secretariat, Near Statue Circle, Jaipur.

3. The Rajasthan Staff Selection Board, Through Its Secretary, State Agriculture Management Institute Campus, Durgapura, Jaipur.

----Respondents S.B. Civil Writ Petition No. 8965/2021

1. Surendra Kumar Verma S/o Ram Karan Raiger, Aged About 28 Years, R/o P. No. 2, Gulab Vihar, Kartarpura, Jaipur, Rajasthan.

2. Ashish Kumar Atal S/o Ramesh Chand Atal, Aged About 20 Years, R/o 115, Ke Samne Lav Kush Nagar Pratham, Tonk Phatak, Lal Kothi, Jaipur, Rajasthan.

3. Diwakar Gandhi S/o Ajay Gandhi, Aged About 19 Years, R/o 59, Lav Kush Nagar-First, Tonk Phatak, Jaipur, Rajasthan.

4. Sakshi Gandhi D/o Sanjay Gandhi, Aged About 24 Years, R/o 59, Lav Kush Nagar-First, Tonk Phatak, Jaipur, Rajasthan.

5. Himanshu Batra S/o Subhash Batra, Aged About 23 Years, R/o Plot No. 27 Shanti Nagar, Kartarpura, Tonk Phatak, Jaipur, Rajasthan.

6. Himanshu Tanwar S/o Ram Avter Tanwar, Aged About 22 Years, R/o Plot No. 6, Nahru Path, Krishna Nagar-Ii, Lal

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Kothi, Jaipur, Rajasthan.

7. Yogesh Tank S/o Ram Gopal Tank, Aged About 22 Years, R/o Idbi Bank, Flat Sp-1, Flat No. 3, Jyoti Nagar, Secretariat, Jaipur, Rajasthan.

----Petitioners Versus

1. The State Of Rajasthan, Through Its Secretary, Department Of Personnel, Secretariat, Jaipur.

2. Rajasthan Staff Selection Board, Through Its Secretary, State Institute Of Agriculture Management Premises, Durgapura, Jaipur - 302018, Rajasthan, India.

----Respondents S.B. Civil Writ Petition No. 9025/2021

1. Hemant Pandey S/o Niranjan Lal Pandey, Aged About 27 Years, R/o Vanshi Vihar Colony Vidhya Peeth Road Bushawar, District Bharatpur, Rajasthan.

2. Ajay Kumar Sharma S/o Kedar Mal Sharma, Aged About 20 Years, R/o Village Dhani-Joshiwal, Milakpur, Tehsil- Khedla, District- Siker, Rajasthan.

3. Ankit Sharma S/o Mnohar Lal, Aged About 22 Years, R/o Village And Post- Jassi Ka Bass, Tehsil- Neem Ka Thana, District- Siker, Rajasthan.

4. Vikash Sharma S/o Vimlesh Kumar Sharma, Aged About 25 Years, R/o Village And Post- Jassi Ka Bass, Tehsil- Neem Ka Thana, District- Siker, Rajasthan.

5. Vishnu Kumar Mourya S/o Prahlad Narayan Mourya, Aged About 24 Years, R/o- M.k.b.-569, Manoharpura Kacchi Basti, Jagatpura, Jaipur, District- Jaipur, Rajasthan.

6. Vinod Kumar S/o Girdhari Lal, Aged About 21 Years, R/o Village- Baghsara Purvi, Post- Shobhasara, Tehsil- Sujangarh, District- Churu, Rajasthan.

7. Pradeep Kumar S/o Gajanad, Aged About 23 Years, R/o 19A, Kishor Nagar, Malpura, Jaipur, District- Jaipur, Rajasthan.

----Petitioners Versus

1. The State Of Rajasthan, Through Its The Principal Secretary, Department Of Administration Reforms, Government Secretariat, Jaipur, Rajasthan.

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2. Rajasthan Employee Selection Board, State Agriculture Management Institutional Premises, Durgapura, Jaipur, Through Its Secretary.

3. Rajasthan Public Service Commission, Ajmer Through Its Secretary.

----Respondents S.B. Civil Writ Petition No. 10191/2021 Abhay Sharma S/o Suresh Kumar Sharma, Aged About 22 Years, R/o 6-A, Choudhary Colony, Kartarpura, 22 Godam, Jaipur, Rajasthan.

----Petitioner Versus

1. The State Of Rajasthan, Through Its Secretary, Department Of Personnel, Secretariat, Jaipur.

2. Rajasthan Staff Selection Board, Through Its Secretary, State Institute Of Agriculture Management Premises, Durgapura, Jaipur - 302018, Rajasthan, India.

----Respondents S.B. Civil Writ Petition No. 10192/2021

1. Gunjan Saxena D/o Sh. N.k. Saxena W/o Rajeev Saxena, Aged About 45 Years, R/o G-4, Nandpuri Extn. Ram Nagar, Sodala, Jaipur.

2. Nitin Kumar Panday S/o Mr. Bhanwar Lal Panday, Aged About 31 Years, R/o 65, Mahadev Nagar, New Loha Mandi Road Vki, Jaipur.

3. Jagdish Prasad Sharma S/o Kailash Chand Sharma, Aged About 41 Years, R/o Plot No. A-272 (Old) Vidhyadhar Nagar, Jaipur-302039.

4. Ashok Kumar Sharma S/o Shri Sita Ram Sharma, Aged About 44 Years, R/o 03 Basant Vihar Colony-I Near Poultry Farm, Jamdoli Agra Road, Jaipur-302031.

5. Abdul Haseeb S/o Abdul Salam, Aged About 24 Years, R/o Sanjay Nagar D, Plot No.49 C, Jhothwara, District Jaipur, Rajasthan.

----Petitioners Versus

1. The State Of Rajasthan, Through Its Secretary, Department Of Personnel, Secretariat, Jaipur.

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2. Rajasthan Staff Selection Board, Through Its Secretary, State Institute Of Agriculture Management Premises, Durgapura, Jaipur - 302018, Rajasthan, India.

----Respondents S.B. Civil Writ Petition No. 10281/2021

1. Govind Narayan Sharma S/o Sh. Kailash Chand Sharma, Aged About 26 Years, R/o Near Mini Bank, Village - Shyamsinghpura, Post Dwarapura, Tehsil - Baswa, Dist. Dausa, Rajasthan.

2. Sunil Yadav S/o Sh. Ranglala Yadav, Aged About 37 Years, R/o 22, Bhura Patel Marg, Near Shalimar Baag, Ajmer Road, Jaipur, Rajasthan.

3. Amit Kumar Sharma S/o Shri Ram Swaroop Sharma, Aged About 26 Years, R/o Village And Post - Udawala, Dist. Dausa, Rajasthan.

4. Chetan Sharma S/o Shri Hanuman Shay Sharma, Aged About 24 Years, R/o Village And Post Dwarapura, Tehsil Baswa, Dist. Dausa, Rajasthan.

5. Aarti Sharma W/o Shri Ravi Prakash Sharma, Aged About 28 Years, R/o Village And Post Udawala, Dist. Dausa, Rajasthan.

6. Rahul Sharma S/o Shri Shravan Lal Sharma, Aged About 28 Years, R/o Plot No. 15, Kalyanpura-A, Kalyanpura, Near Railway Station Sanganer, Jaipur, Rajasthan.

7. Suresh Prajapat S/o Shri Shyam Lal Prajapat, Aged About 34 Years, R/o Village And Post Nayla, Via Kanota, Tehsil Jamwaramgarh, Jaipur, Rajasthan.

8. Mahesh Choudhary S/o Shri Kalyan Choudhary, Aged About 37 Years, R/o Plot No. 15, Dhaka Nagar, Sirsi Road, Jaipur, Rajasthan.

9. Ankit Kumar S/o Shri Pradeep Kumar, Aged About 23 Years, R/o Dhatterwala, Post Budania, Tehsil - Chirawa, Distt. Jhunjhunu, Rajasthan.

----Petitioners Versus

1. The State Of Rajasthan, Through Its Secretary, Department Of Personnel, Secretariat, Jaipur.

2. Rajasthan Staff Selection Board, Through Its Secretary, State Institute Of Agriculture Management Premises,

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Durgapura, Jaipur - 302018, Rajasthan, India.

----Respondents S.B. Civil Writ Petition No. 10386/2021

1. Pankaj Vaishnav Son Of Shri G.s. Lal, Aged About 44 Years, Resident Of A-50, Indira Colony, Nagaur (Raj.)

2. Shoaib Khan Son Of Shri Mohammad Imdad Khan, Aged About 28 Years, Resident Of House No. 109, Ward No. 14, Khiri Gate, Tiwari Mohalla, Kekri, District Ajmer (Raj.)

----Petitioners Versus

1. State Of Rajasthan, Through Its Principal Secretary, Department Of Personel, Govt. Secretariat, Jaipur (Raj.)

2. Chariman, Rajasthan Subordinate And Ministerial Service Selection Board, Jaipur, Rajya Krishi Prabandh Sansthan Parisar, Durgapura Jaipur (Raj.)

3. Secretary, Rajasthan Subordinate And Ministerial Service Selection Board, Jaipur, Rajya Krishi Prabandh Sansthan Parisar, Durgapura Jaipur (Raj.)

----Respondents S.B. Civil Writ Petition No. 11759/2021

1. Gaurav Gupta, Son Of Shri Santosh Gupta, Aged About 28 Years, Resident Of 10, Mayur Nagar, Near Katewa Nagar, Gurjar Thadi, Shyam Nagar, Jaipur (Rajasthan) - 302019

2. Anuradha Sharma, Wife Of Shri Umashankar Sharma, Aged About 32 Years, Resident Of 10-B, Surya Nagar, Durgapura, Sanganer, Jaipur (Rajasthan) - 302029

----Petitioners Versus

1. The State Of Rajasthan, Through Its Principal Secretary, Department Of Administrative Reforms, Govt. Of Rajasthan, Secretariat, Jaipur.

2. The Secretary, Rajasthan Staff Selection Board, State Institute Of Agriculture Management Premises, Tonk Rd, Shreeji Nagar, Prithviraj Colony, Durgapura, Jaipur, Rajasthan 302018.

----Respondents S.B. Civil Writ Petition No. 11772/2021

1. Mukesh Meena Son Of Shri Ram Chander D Meena, Aged

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About 33 Years, Resident Of Plot No. 80, Arjun Nagar North, Gopalpura Bypass, Jaipur (Raj.)

2. Harish Kumar Gupta Son Of Shri Sitaram Gupta, Aged About 43 Years, Resident Of 31 Da Shanti Nagar-B, Gurjar Ki Thadi, Jaipur (Raj.)

3. Anil Kumar Son Of Shri Ashok Kumar, Aged About 29 Years, Resident Of Near Choudhary E-Mitra, Purani Khunja, Ward No. 08, Sector No. 12, Hanumangarh Junction, Hanumangarh (Raj.)

4. Ravi Swami Son Of Shri Madan Lal, Aged About 27 Years, Resident Of Ward No. 06, Baba Ramdev Mandir Road, Post Suratgarh, District Shriganganagar (Raj.)

5. Lekhraj Taneja Son Of Shri Charan Dass, Aged About 40 Years, Resident Of 10-N, Khalsa Nagar, Ward No. 18, Sector, Shri Ganganagar (Raj.)

6. Chandmal Sambhariya Son Of Shri Bhanwar Lal, Aged About 44 Years, Resident Of House No. 19, Roop Vihar Colony, Behind New Court, Sambhar Lake, Jaipur (Raj.)

7. Priya Bansiramani D/o Shri Kishor Kumar Bansiramani, Aged About 38 Years, Resident Of Plot No. 31, Sant Kanwar Ram Colony, Foysagar Road, Ajmer (Raj.)

8. Rajmal Son Of Shri Maan Singh, Aged About 31 Years, Address- District And Sessions Court, Bhilwara

----Petitioners Versus

1. State Of Rajasthan, Through Its Principal Secretary, Department Of Personel, Govt. Secretariat, Jaipur (Raj.)

2. Chairman, Rajasthan Subordinate And Ministerial Service Selection Board, Jaipur, Rajya Krishi Prabandh Sansthan Parisar, Durgapura Jaipur (Raj.)

3. Secretary, Rajasthan Subordinate And Ministerial Service Selection Board, Jaipur, Rajya Krishi Prabandh Sansthan Parisar, Durgapura Jaipur (Raj.)

----Respondents S.B. Civil Writ Petition No. 11774/2021

1. Amit Sharma Son Of Shri Suresh Kumar Sharma, Aged About 28 Years, Resident Of 73, Agrasen Nagar, Mahesh Nagar, Near Tonk Phatak, Jaipur (Raj.)

2. Vinay Kumar Son Of Shri Prem Kumar Grover, Aged About

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33 Years, Resident Of Ward No. 14, C/o Prem Floor Mill, House No. 716, Purani Aabadi, Shri Ganganagar (Raj.)

3. Arash Chawla Son Of Shri Chandra Mohan, Aged About 32 Years, Resident Of House No. 172, Street No. 13, Near Baba Kshetrapal Mandir, Setia Colony, Shri Ganganagar (Raj.)

4. Gauri Shankar Son Of Shri Rati Ram, Aged About 30 Years, Resident Of 114, Ramdev Colony, 5-E-Chhoti, Shri Ganganagar (Raj.)

----Petitioners Versus

1. State Of Rajasthan, Through Its Principal Secretary, Department Of Personel, Govt. Secretariat, Jaipur (Raj.)

2. Chairman, Rajasthan Subordinate And Ministerial Service Selection Board, Jaipur, Rajya Krishi Prabandh Sansthan Parisar, Durgapura Jaipur (Raj.)

3. Secretary, Rajasthan Subordinate And Ministerial Service Selection Board, Jaipur, Rajya Krishi Prabandh Sansthan Parisar, Durgapura Jaipur (Raj.)

----Respondents S.B. Civil Writ Petition No. 11780/2021

1. Nimit Goyal Son Of Shri Vinod Kumar Goyal, Aged About 23 Years, Resident Of A-104, Jawahar Nagar, Bharatpur (Raj.)

2. Yogesh Kumar Garg Son Of Shri Raman Lal Garg, Aged About 40 Years, Resident Of 375, Tilak Nagar, Bharatpur (Raj.)

3. Jyoti Singh Daughter Of Shri Arvind Singh, Aged About 21 Years, Resident Of Shyam Nagar Colony, Bharatpur (Raj.)

4. Vivek Pratap Singh Rana Son Of Shri Mahendra Pratap Singh Rana, Aged About 27 Years, Resident Of Foujdar Mohalla, Karilpura, District Dholpur (Raj.)

5. Dheeraj R Kuntal Son Of Shri Ramesh Chand Kuntal, Aged About 30 Years, Resident Of House No. 2/110, Housing Board, Jawahar Nagar, Bharatpur (Raj.)

6. Vivek Bhardwaj Son Of Shri Ram Dayal Sharma, Aged About 29 Years, Resident Of A-205, Jawahar Nagar, Bharatpur (Raj.)

7. Dolly Sharma Daughter Of Shri Prabhu Dayal Sharma,

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Aged About 21 Years, Resident Of A-123, 124 Jawahar Nagar, Bharatpur (Raj.)

8. Anil Kumar Son Of Shri Devi Singh, Aged About 26 Years, Resident Of Village Bagdari, Post Sewar, Tehsil And District Bharatpur (Raj.)

9. Prashant Upadhyay Son Of Shri Dinesh Chand Upadhyay, Aged About 27 Years, Resident Of D-45, Jawahar Nagar, Bharatpur (Raj.)

10. Jatin Kumar Garg Son Of Shri Yogesh Kumar Garg, Aged About 21 Years, Resident Of Buddh Ki Haat, Naksh Nabees Ki Gali, Bharatpur (Raj.)

11. Yash Agrawal Son Of Shri Dau Dayal, Aged About 21 Years, Resident Of 74, Gopalpura Road, Subhash Nagar, Bharatpur (Raj.)

12. Akshay Bansal Son Of Shri Krishn Kumar Bansal, Aged About 21 Years, Resident Of Bansal Tailor, Near Jain Mandir, Basan Gate, Kotwali Road, Bharatpur (Raj.)

13. Saddam Husen Son Of Shri Akhtar Husen, Aged About 28 Years, Resident Of Near B.n. Gate, Behid Of T.m. Hospital, Bharatpur (Raj.)

14. Krishna Soni Son Of Shri Rajendra Soni, Aged About 23 Years, Resident Of 437, Tilak Nagar, Bharatpur (Raj.)

15. Krishna Kumar Son Of Shri Ram Swaroop, Aged About 23 Years, Resident Of 145, Girish Vihar Colony, Kali Ki Baghichi, Bharatpur (Raj.)

16. Surendra Singh Son Of Shri Madan Lal, Aged About 33 Years, Resident Of Tara Mahendra Colony, Gali No. 03, B Narayan Gate, Bharatpur (Raj.)

----Petitioners Versus

1. State Of Rajasthan, Through Its Principal Secretary, Department Of Personel, Govt. Secretariat, Jaipur (Raj.)

2. Chairman, Rajasthan Subordinate And Ministerial Service Selection Board, Jaipur, Rajya Krishi Prabandh Sansthan Parisar, Durgapura Jaipur (Raj.)

3. Secretary, Rajasthan Subordinate And Ministerial Service Selection Board, Jaipur, Rajya Krishi Prabandh Sansthan Parisar, Durgapura Jaipur (Raj.)

----Respondents

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S.B. Civil Writ Petition No. 11781/2021

1. Mayank Yadav S/o Shri Gopal Lal Yadav, Aged About 26 Years, Resident Of Near Sethi Senior Secondary School, Maratha Colony, Chhawani, Dist. Tonk, Rajasthan-304001

2. Hemant Yadav S/o Shri Bishan Lal, Aged About 28 Years, Resident Of Bambor Gate Gurjaro Ka Mohalla, Purani Tonk, Tonk, Dist. Tonk, Rajasthan 304001.

3. Sakshi Chawla D/o Shri Om Prakash Chawla, Aged About 24 Years, Resident Of Ambika Colony, Khaliyano Ki Bagichi, Tonk, Dist. Tonk, Rajasthan-304001.

4. Mamta Yadav D/o Shri Ram Ratan Yadav, Aged About 23 Years, Resident Of Asthal Road, Tonk, Dist. Tonk, Rajasthan 304001

5. Manish Verma S/o Shri Kalu Ram Verma, Aged About 23 Years, Resident Of Miyan Ka Chowk, Bada Chabutra, Purani Tonk, Dist. Tonk, Rajasthan 304001

6. Susheel Yadav S/o Shri Madan Lal Yadav, Aged About 21 Years, Resident Of Village- Mundiya Post- Dodwari, Teh. Peeplu, Dist. Tonk, Rajasthan 304001

7. Hemraj Gurjar S/o Shri Dev Lal Gurjar, Aged About 26 Years, Resident Of Niwai Darwaza, Purani Tonk, Tonk Dist. Tonk, Rajasthan 304001

8. Jitendra Gurjar S/o Shri Ramesh Chand Gurjar, Aged About 23 Years, Resident Of Mehndwas Gate, Sangpura, Purani Tonk, Dist. Tonk, Rajasthan 304001

9. Pulkit Jaiswal S/o Shri Radhey Shyam Mahur, Aged About 23 Years, Resident Of Plot No. 4, Near Shiv Mandir, Maratha Colony, Chhawni Tonk, District Tonk, Rajasthan 304001

10. Gaurav Pal S/o Shri Ramesh Lal, Aged About 24 Years, Resident Of Chhawani Gadriyo Ka Mohalla, Tonk Dist. Tonk, Rajasthan 304001

11. Niketa Agarwal D/o Shri Giriraj Prasad Agarwal, Aged About 25 Years, Resident Of Plot No. 5, Tulsi Vihar, Sawai Madhopur Road, Tonk, Dist. Tonk, Rajasthan 304001

12. Akshay Singh Bhati S/o Shri Jitendra Singh Bhati, Aged About 27 Years, Resident Of Chhipo Ka Mohalla, Purani Tonk, Dist. Tonk, Rajasthan 304001

13. Kuldeep Yadav S/o Shri Ramavtar Yadav, Aged About 23 Years, Resident Of Ahiro Ka Mohalla, Purani Tonk, Dist.

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Tonk, Rajasthan 304001

14. Vaibhav Arora S/o Shri Bhagwan Das Arora, Aged About 26 Years, Resident Of Ward No. 42 Arora Bhawan, Patniyo Ka Mohalla, Purani Tonk, Dist. Tonk, Rajasthan 304001

15. Vikas Sharma S/o Shri Ram Kishan Sharma, Aged About 30 Years, Resident Of Near Govt. Sr. Sec. School, Vpo Banasthali Newai, Dist. Tonk, Rajasthan- 304022

16. Dharam Raj Gurjar S/o Shri Deva Lal Gurjar, Aged About 29 Years, Resident Of Newai Darwaja, Purani Tonk, Dist. Tonk, Rajasthan-304001

17. Rahul Gurjar S/o Shri Raja Ram Gurjar, Aged About 25 Years, Resident Of Jata Pada Sanghpura, Purani Tonk, Dist. Tonk, Rajasthan -304001

18. Dharmraj Gurjar S/o Shri Heera Lal Gurjar, Aged About 21 Years, Resident Of Jata Pada, Purani Tonk, District Tonk, Rajasthan-304001

19. Israr Ali Gouri S/o Manzoor Ali Gouri, Aged About 28 Years, Resident Of 4-A, Kesar Bag Police Line, Dist. Kota, Rajasthan 324001

20. Arib Ul Haque S/o Masood Ul Haque, Aged About 20 Years, Resident Of 60/7, Jaisingh Nagar, Jaisinghpura, Gali No.1 Delhi Road Lalwas, Jaipur, Rajasthan

21. Mohit Meharshi S/o Shri Suresh Kumar Sharma, Aged About 23 Years, Resident Of 1/88, Rajasthan Housing Colony Keshav Nagar, Ward No. 05, Hanumangarh Junction, Dist. Hanumangarh, Rajasthan-335512

22. Krishan Kumar Sirohi S/o Yogveer Singh, Aged About 21 Years, Resident Of Dalveer Captain Colony, Near Sp Office, Dist. Bharatpur, Rajasthan-321001

23. Dev Kishan S/o Shri Ganshyam, Aged About 23 Years, Resident Of Near Nagar Palika, Ward No. 20, Nohar, Dist. Hanumangarh, Rajasthan-335523

24. Paras S/o Shri Ghan Shyam Tiwari, Aged About 22 Years, Resident Of Ward No. 20, Nohar, Dist. Hanumangarh, Rajasthan-335523

25. Sourabh Sharma S/o Shri Chothmal Sharma, Aged About 19 Years, Resident Of Ward No. 14, Rajputo Ka Mohalla Nohar, Dist. Hanumangarh, Rajasthan-335523

26. Pradeep Mahawar S/o Shri Mahaveer Mahawar, Aged About 25 Years, Resident Of Mandwas Gate, Sanghpura,

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Purani Tonk, Dist. Tonk Rajasthan-304001

27. Suresh Mahawar S/o Shri Ramswaroop Mahawar, Aged About 26 Years, Resident Of Sanghpura, Purani Tonk, District Tonk, Rajasthan-304001

28. Yuvraj Singh Gurjar S/o Shri Moti Lal Gurjar, Aged About 21 Years, Resident Of Kankali Mata Mandir Ke Piche, Ambika Colony, Tonk, District Tonk, Rajasthan-304001

29. Hanuman Jat S/o Shri Shrinarayan Jat, Aged About 36 Years, Resident Of V/p Kothun Teh. Chaksu, Dist. Jaipur, Rajasthan 303901 (Rsrtc Govt. Servant Employee)

----Petitioners Versus

1. State Of Rajasthan, Through Principal Secretary, Department Of Administrative Reforms, Govt. Of Rajasthan, Secretariat, Jaipur.

2. The Secretary, Rajasthan Staff Selection Board, State Institute Of Agriculture Management Premises, Tonk Road, Shreeji Nagar, Prithviraj Colony, Durgapura, Jaipur, Rajasthan.

3. Chairman, Rajasthan Subordinate And Ministerial Service Selection Board, Jaipur.

----Respondents S.B. Civil Writ Petition No. 11782/2021

1. Vishnu Soni Son Of Shri Anil Kumar Soni, Aged About 22 Years, Resident Of Palawala Jatan, Bassi, Jaipur (Raj.)

2. Akash Choudhary Son Of Shri Sitaram Choudhary, Aged About 32 Years, Resident Of Village Malakali, Tehsil Srimadhopur, District Sikar (Raj.)

3. Komal Daughter Of Bhanwar Singh, Aged About 22 Years, Resident Of Balaji Nagar, Jaipur Road, Near G20 Coaching Institute, Sikar (Raj.)

4. Pankaj Meena Son Of Shri Hari Prasad Meena, Aged About 26 Years, Resident Of Br-538, New Colony, Bundi (Raj.)

5. Komal Joshi Daughter Of Shri Paras Mal Joshi Wife Of Shri Shrawan Kumar, Aged About 37 Years, Resident Of Nearby Government Hospital, Post Khariya, Mithapur, Tehsil Bilara, District Jodhpur (Raj.)

6. Kiran Daughter Of Shri Fateh Singh, Aged About 22 Years, Resident Of Village Bhiwani Rohilan, Post Sarsana, Tehsil

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And District Hisar, Haryana.

7. Vikas Kumar Son Of Shri Dal Chand, Aged About 26 Years, Resident Of Dhobi Mode, Kile Gate Ke Pass, Deeg, Bharatpur (Raj.)

8. Rajat Kumawat Son Of Shri Mukesh Kumar Kumawat, Aged About 21 Years, Resident Of Shivam Sales, 15/294, Dholi Mandi, Chomu, Jaiupr (Raj.)

9. Aman Sharma Son Of Shri Tara Chand, Aged About 20 Years, Resident Of Van Vibhag Road, Sardarpura, District Barmer (Raj.)

10. Mohd. Shabaj Qureshi Son Of Shri Jamil Ahmed Qureshi, Aged About 25 Years, Resident Of 151, Mehnat Nagar, Hatwara, Khatipura Road, Jaipur (Raj.)

11. Salman Son Of Shri Abdul Hamid, Aged About 27 Years, Resident Of Plot No. 104, Panchvati Colony, Khatipura Road, Rawal Ji Ka Banda, Jaipur (Raj.)

12. Harun Rasid Son Of Shri Abdul Saeed, Aged About 32 Years, Resident Of Badi Masjid Ke Pass, Banjaron Ka Mohalla, Hasanpura-A, Jaiupr (Raj.)

13. Surabhi Pareek Daughter Of Shri Dinesh Pareek, Aged About 26 Years, Resident Of Plot No. 10, Radha Govind Colony-Ii, Niwaru Link Road, Govindpura, Jaipur (Raj.)

14. Mohd. Sharukh Qureshi Son Of Shri Mohd. Sajid Qureshi, Aged About 22 Years, Resident Of Plot No. 207, Rajeev Nagar, Opposite N.b.c. Khatipura Road, Jaipur (Raj.)

----Petitioners Versus

1. State Of Rajasthan, Through Its Principal Secretary, Department Of Personel, Govt. Secretariat, Jaipur (Raj.)

2. Chairman, Rajasthan Subordinate And Ministerial Service Selection Board, Jaipur, Rajya Krishi Prabandh Sansthan Parisar, Durgapura Jaipur (Raj.)

3. Secretary, Rajasthan Subordinate And Ministerial Service Selection Board, Jaipur, Rajya Krishi Prabandh Sansthan Parisar, Durgapura Jaipur (Raj.)

----Respondents S.B. Civil Writ Petition No. 11790/2021 Sunil Kumar Garg S/o Shri Bhagwan Sahai Gupta, Aged About 44 Years, R/o Plot No. 3 , Shanti Nagar, Kartarpura Phatak, Near 22

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Godown, Jaipur, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Personnel, Government Secretariat, Jaipur, Rajasthan.

2. The Staff Selection Board, Jaipur Through Its Chairman.

----Respondents S.B. Civil Writ Petition No. 11812/2021

1. Santosh Kumar Meena S/o Hajari Lal Meena, Aged About 38 Years, Village Post Pragpura, Th. Reni, Alwar District Alwar

2. Jitendra Vyas S/o Hari Mohan Vyas, Aged About 27 Years, F-12-A, Sunder Vihar Swej Farm, Ram Nagar Ext. Sodala District Jaipur

3. Abdul Raoof Khan S/o Abdul Rehman Khan, Aged About 29 Years, Behind Hanuman Bhakhri, Near Mohammadi Mosque Nai Sarak, Jodhpur District Jodhpur

4. Ronak Tripathi D/o Alok Tripathi, E-49, Ram Nagar, Vistar Sodala, Dist. Jaipur

5. Kamlesh Kumari Bairwa D/o Puran Mal Bairwa, Aged About 29 Years, Village Post Tehtra Teh. Reni Alwar District Alwar (Raj)

6. Roshan Lal Gurjar S/o Babulal Gurjar, Aged About 222 Years, Village Khojyawala Ki Dhani, Nimidiya Teh. Post Jamwaramgarh District Jaipur

7. Rahul Kumawat S/o Heera Lal Kumawat, Aged About 25 Years, 1133, Gyatri Nagar, Ajmer Road, Sodala, District Jaipur

8. Ratan Lal Dahiya S/o Jagdish Prasad Dahiya, Aged About 25 Years, Village Naya Nagar, Post Naya Bas, Teh. Bansur, District Alwar

9. Nand Kishore Sharma S/o Laxmi Narayan Sharma, Aged About 45 Years, Kiran Sadan Moti Maharaj Road, Chhawani Kota District Kota

10. Amit Kumar Sharma S/o Narendra Kumar Sharma, Gyansarovar Colony, Bundi Road, Kota District Kota

----Petitioners Versus

(26 of 37) [CW-9041/2021]

1. The State Of Rajasthan, Through The Chief Secretary, Government Secretariat, Near Statue Circle, Jaipur

2. The Department Of Personnel, Through Principal Secretary, Government Of Rajasthan, Government Secretariat, Near Statue Circle, Jaipur

3. The Rajasthan Staff Selction Board, Through Its Secretary, State Agriculture Management Institute Campus, Durgapura, Jaipur

----Respondents S.B. Civil Writ Petition No. 11820/2021

1. Mahendra Kumar Soni Son Of Shri Shrawan Kumar Soni, Aged About 36 Years, Resident Of 360/4, Rajeev Nagar, Old Ramgarh Moad, Amer Road, Jaipur (Raj.)

2. Manish Kumar Kumawat Son Of Shri Surendra Kumar Kumawat, Aged About 35 Years, Resident Of House No. 3634, Durga Bhawan, Kalyan Ji Ka Rasta, Second Crossing, Chandpole Bazar, Jaipur (Raj.)

3. Prakash Chand Yadav Son Of Shri Mali Ram Yadav, Aged About 29 Years, Village Gumanpura, Post Dundri Kalan, Tehsil Kishangarh Rainwal, District Jaipur (Raj.)

----Petitioners Versus

1. State Of Rajasthan, Through Its Principal Secretary, Department Of Personel, Govt. Secretariat, Jaipur (Raj.)

2. Chairman, Rajasthan Subordinate And Ministerial Service Selection Board, Jaipur, Rajya Krishi Prabandh Sansthan Parisar, Durgapura Jaipur (Raj.)

3. Secretary, Rajasthan Subordinate And Ministerial Service Selection Board, Jaipur, Rajya Krishi Prabandh Sansthan Parisar, Durgapura Jaipur (Raj.)

----Respondents S.B. Civil Writ Petition No. 11851/2021

1. Jyoti Jangid Daughter Of Shri Madan Lal Jangid, Aged About 27 Years, Resident Of 70-71, Parshavnath Colony, Nirman Nagar, Ajmer Road, D.c.m. Near Punjabi Dhaba, Jaipur (Raj.)

2. Kuldeep Sharma Son Of Shri Yogesh Kumar Sharma, Aged About 25 Years, Resident Of Plot No. 85, Tirupati Vihar-5, Niwaru, Jaipur (Raj.)

(27 of 37) [CW-9041/2021]

3. Tikam Bherwal Son Of Shri Pooran Chand Bherwal, Aged About 27 Years, Resident Of House No. 3169, Regro Ki Kothi, Ghat Gate, Jaipur (Raj.)

4. Shri Chand Vyas Son Of Shri Brij Mohan Vyas, Aged About 44 Years, Resident Of Jassusar Ke Andar, Opposite Binnani Niwas, Bikaner (Raj.)

5. Aninesh Purohit Son Of Shri Ashlesh Purohit, Aged About 19 Years, Resident Of Barah Guwad Chowk, Bikaner (Raj.)

6. Trilok Chand Vyas Son Of Shri Brij Mohan Vyas, Aged About 37 Years, Resident Of Inside Jassusar Gate, Near Binnai Niwas, Bikaner (Raj.)

7. Abhishek Acharya Son Of Shri Dinesh Acharya, Aged About 21 Years, Resident Joshiwada, Kota Gate Ke Andar, Bikaner (Raj.)

----Petitioners Versus

1. State Of Rajasthan, Through Its Principal Secretary, Department Of Personel, Govt. Secretariat, Jaipur (Raj.)

2. Chairman, Rajasthan Subordinate And Ministerial Service Selection Board, Jaipur, Rajya Krishi Prabandh Sansthan Parisar, Durgapura Jaipur (Raj.)

3. Secretary, Rajasthan Subordinate And Ministerial Service Selection Board, Jaipur, Rajya Krishi Prabandh Sansthan Parisar, Durgapura Jaipur (Raj.)

----Respondents S.B. Civil Writ Petition No. 11852/2021

1. Akhil Nagar Son Of Shri Suresh Chandra Nagar, Aged About 27 Years, Resident Of 3195, Jat Ke Kuwe Ka Rasata, Six Crossing, Chandpolie Bazar, Jaipur (Raj.)

2. Ravi Kumar Son Of Shri Mani Ram Chandora, Aged About 28 Years, Resident Of 7-E-Chhoti, Birthliawali, Shri Ganganagar (Raj.)

3. Abhishek Sharma Son Of Shri Gajanand Sharma, Aged About 41 Years, Resident Of 49, Jainagar, Opp. Road No.

02. Sikar Road, V.k.i.a. Jaipur (Raj.)

4. Karam Veer Singh Son Of Shri Sukhveer Singh, Aged About 28 Years, Resident Of Village Jetsar, 1Gb-B, Ganganagar (Raj.)

5. Saddam Hussain Son Of Shri Yunus Khan, Aged About 28

(28 of 37) [CW-9041/2021]

Years, Resident Of Village And Post Kheruwal, Tehsil Sadul Shahar, Shri Ganganagar (Raj.)

6. Aashish Kumar Soni Son Of Shri Harish Kumar Soni, Aged About 28 Years, Resident Of 3724, Tiwari Ji Ka Chowk, Nahargarh Road, Purani Basti, Jaipur (Raj.)

----Petitioners Versus

1. State Of Rajasthan, Through Its Principal Secretary, Department Of Personel, Govt. Secretariat, Jaipur (Raj.)

2. Chairman, Rajasthan Subordinate And Ministerial Service Selection Board, Jaipur, Rajya Krishi Prabandh Sansthan Parisar, Durgapura Jaipur (Raj.)

3. Secretary, Rajasthan Subordinate And Ministerial Service Selection Board, Jaipur, Rajya Krishi Prabandh Sansthan Parisar, Durgapura Jaipur (Raj.)

----Respondents S.B. Civil Writ Petition No. 11859/2021 Shalu Dhilliwal D/o Dharmendar Dhilliwal, Aged About 23 Years, R/o Shani Mandir Ki Gali, Kumhar Mohalla, Ajmer (Rajasthan).

----Petitioner Versus

1. The State Of Rajasthan, Through Its Principal Secretary, Department Of Administrative Reforms, Government Of Rajasthan, Secretariat, Jaipur (Rajasthan).

2. The Secretary, Rajasthan Staff Selection Board, State Institute Of Agriculture Management Premises, Tonk Road, Shreeji Nagar, Prithviraj Colony, Durgapura, Jaipur (Rajasthan).

----Respondents S.B. Civil Writ Petition No. 11881/2021

1. Tanmay Sharma S/o Lokesh Kumar Sharma, Aged About 24 Years, R/o 25-H, Saraswati Nagar, Jagatpura Bye Pass, Jaipur, Rajasthan.

2. Sheetal Ojha D/o Dinesh Chandra Ojha, Aged About 40 Years, R/o 12-B, New Vidhya Nagar, Hiran Magri, Sector 4, Udaipur, Rajasthan.

                                                                ----Petitioners
                                  Versus



                                             (29 of 37)                      [CW-9041/2021]


1.    The      State      Of      Rajasthan,         Through          Its     Secretary,

Department Of Personnel, Secretariat, Jaipur.

2. Rajasthan Staff Selection Board, Through Its Secretary, State Institute Of Agriculture Management Premises, Durgapura, Jaipur - 302018, Rajasthan, India.

----Respondents S.B. Civil Writ Petition No. 11882/2021

1. Neeraj Kumar Sharma S/o Shri Pooran Mal Sharma, Aged About 34 Years, R/o 70/137, Pratap Nagar, Sanganer, Jaipur, District Jaipur.

2. Khushwant Singh Kumawat S/o Shri Yogesh Chandra Kumawat, Aged About 29 Years, R/o 30- Jagdish Colony, Mahesh Nagar, Jaipur

3. Hansa Prajapati D/o Shri Rajendra Kumar, Aged About 33 Years, R/o Plot No. 37B, Laxmi Nagar Ist, Dhani Kumawatan, Sanganer, Jaipur.

4. Vijay Sain S/o Shyam Lal Sain, Aged About 26 Years, R/o New Sanganer Road, Vill-Manyavas Near Rajputana School, Mansarovar, Jaipur

5. Suraj Kumawat S/o Shri Shimbhu Dayal Kumawat, Aged About 34 Years, R/o Goda Wali Kothi, Jobner, Jaipur.

6. Kamal Kumawat S/o Shri Suresh Kumawat, Aged About 23 Years, R/o Plot No. 12, Green Park, Vistar-A Block, Nangla Jaisa Bohra, Jhotwara, Jaipur

----Petitioners Versus

1. The State Of Rajasthan, Through Its Principal Secretary, Department Of Administrative Reforms, Govt. Of Rajasthan, Secretariat, Jaipur.

2. The Secretary, Rajasthan Staff Selection Board, State Institute Of Agriculture Management Premises, Tonk Road, Shreeji Nagar, Prithviraj Colony, Durgapura, Jaipur, Rajasthan 302018.

----Respondents S.B. Civil Writ Petition No. 11908/2021 Sunita Daughter Of Shri Govind Singh Negi, Aged About 32 Years, Resident Of G-43, P.w.d. Colony, Lohakhan, Ajmer (Raj.) 305001

----Petitioner

(30 of 37) [CW-9041/2021]

Versus

1. State Of Rajasthan, Through Its Principal Secretary, Department Of Personel, Govt. Secretariat, Jaipur (Raj.)

2. Chairman, Rajasthan Subordinate And Ministerial Service Selection Board, Jaipur, Rajya Krishi Prabandh Sansthan Parisar, Durgapura, Jaipur (Raj.)

3. Secretary, Rajasthan Subordinate And Ministerial Service Selection Board, Jaipur, Rajya Krishi Prabandh Sansthan Parisar, Durgapura, Jaipur (Raj.)

----Respondents S.B. Civil Writ Petition No. 11957/2021

1. Nitesh Choudhary Son Of Shri Narendra Singh, Aged About 22 Years, Resident Of 175, Suraj Nagar, Maharana Pratap Marg, Panchyawala, Jaipur (Raj.)

2. Sidharth Agarwal Son Of Shri Banwari Lal Gupta, Aged About 21 Years, Resident Of B-16, Subhash Colony, Kherli Phatak, Kota (Raj.)

3. Pankaj Goyal Son Of Shri Chandra Shekhar Goyal, Aged About 29 Years, Resident Of House No. A-39, Subhash Colony, Kherli Phatak, Kota (Raj.)

----Petitioners Versus

1. State Of Rajasthan, Through Its Principal Secretary, Department Of Personel, Govt. Secretariat, Jaipur (Raj.)

2. Chairman, Rajasthan Subordinate And Ministerial Service Selection Board, Jaipur, Rajya Krishi Prabandh Sansthan Parisar, Durgapura Jaipur (Raj.)

3. Secretary, Rajasthan Subordinate And Ministerial Service Selection Board, Jaipur, Rajya Krishi Prabandh Sansthan Parisar, Durgapura Jaipur (Raj.)

----Respondents S.B. Civil Writ Petition No. 11986/2021

1. Pankaj Kumawat S/o Shri Rajendra Kumar Kumawat, Aged About 22 Years, Resident Of Station Road, Govindgarh, Govindgarh, Jaipur, Rajasthan- 303712.

2. Yogesh Kumawat S/o Shri Deendayal Kumawat, Aged About 24 Years, Resident Of Plot No. 32, Mohan Colony, Swej Farm, Ramnagar, Sodala, District Jaipur, Rajasthan- 302019.

                                            (31 of 37)                   [CW-9041/2021]


                                                                    ----Petitioners
                                      Versus
1.    State     Of     Rajasthan,          Through          Principal     Secretary,
      Department          Of     Administrative            Reforms,       Govt.   Of
      Rajasthan, Secretariat, Jaipur.

2. The Secretary, Rajasthan Staff Selection Board, State Institute Of Agriculture Management Premises, Tonk Road, Shreeji Nagar, Prithviraj Colony, Durgapura, Jaipur, Rajasthan.

3. Chairman, Rajasthan Subordinate And Ministerial Service Selection Board, Jaipur.

----Respondents S.B. Civil Writ Petition No. 11990/2021 Sunil Chawla S/o Ramkishan Chawla, Aged About 28 Years, R/o Khaliyano Ki Bagichi, Ambika Colony, Ward No. 35 Tonk (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Department Of Personel, Govt. Secretariat, Jaipur (Raj).

2. Chairman, Rajasthan Subordinate And Ministerial Service Selection Board, Jaipur Rajya Krishi Prabandh Sansthan Parisar, Durgapura Jaipur Rajasthan.

3. Secretary, Rajasthan Subordinate And Ministerial Service Selection Board, Jaipur Rajya Krishi Prabandh Sansthan Parisar, Durgapura Jaipur Rajasthan.

----Respondents S.B. Civil Writ Petition No. 12012/2021

1. Anil Kumar Nogiya S/o Ramavtar Nogiya, Aged About 22 Years, R/o Village Maharampura, Post Bapugaon, Tehsil Kotkhawda, District Jaipur, Rajasthan.

2. Rohit Kumar Jagrawal S/o Kishan Lal Jagrawal, Aged About 23 Years, R/o 77, Mansagar Vistar, Budhsinghpura, Sanganer, Jaipur, Rajasthan.

----Petitioners Versus

1. The State Of Rajasthan, Through Its Secretary, Department Of Personnel, Secretariat, Jaipur.

2. Rajasthan Staff Selection Board, Through Its Secretary,

(32 of 37) [CW-9041/2021]

State Institute Of Agriculture Management Premises, Durgapura, Jaipur 302018, Rajasthan, India.

----Respondents S.B. Civil Writ Petition No. 12015/2021 Arvind Kumar Sharma Son Of Shri Kishore Lal Sharma, Aged About 45 Years, Resident Of 39, Shripuram Colony, Gurjar Ki Thadi, Jaipur (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Department Of Personel, Govt. Secretariat, Jaipur (Raj.)

2. Chairman, Rajasthan Subordinate And Ministerial Service Selection Board, Jaipur, Rajya Krishi Prabandh Sansthan Parisar, Durgapura Jaipur (Raj.)

3. Secretary, Rajasthan Subordinate And Ministerial Service Selection Board, Jaipur, Rajya Krishi Prabandh Sansthan Parisar, Durgapura Jaipur (Raj.)

----Respondents S.B. Civil Writ Petition No. 12063/2021

1. Pawan Kumar Sharma Son Of Shri Om Prakash Sharma, Aged About 34 Years, Resident Of Plot No. 32, Hari Nagar, Near Jamat Niwai, Ward No. 02, District Tonk (Raj.)

2. Vikash Jain Son Of Shri Babu Lal Jain, Aged About 40 Years, Resident Of 4/228, Kala Kuwan, Alwar, District Alwar (Raj.)

----Petitioners Versus

1. State Of Rajasthan, Through Its Principal Secretary, Department Of Personel, Govt. Secretariat, Jaipur (Raj.)

2. Chairman, Rajasthan Subordinate And Ministerial Service Selection Board, Jaipur, Rajya Krishi Prabandh Sansthan Parisar, Durgapura Jaipur (Raj.)

3. Secretary, Rajasthan Subordinate And Ministerial Service Selection Board, Jaipur, Rajya Krishi Prabandh Sansthan Parisar, Durgapura Jaipur (Raj.)

----Respondents S.B. Civil Writ Petition No. 12126/2021

1. Vijayraj Singh Shekhawat Son Of Dhiraj Singh Shekhawat,

(33 of 37) [CW-9041/2021]

Aged About 26 Years, R/o 22-23 Pawanpuri, Bainad Road Jhotwara, Jaipur. Roll No.160466

2. Mohit Sharma Son Of Shri Satyanarayan Sharma, Aged About 30 Years, R/o Plot No.55, Path No.1 Teen Dukan, Vijay Bari, Dher Ka Balaji,sikar Road Jaipur. Roll No.169896

----Petitioners Versus

1. The State Of Rajasthan, Through Its Principal Secretary, Department Of Administrative Reforms, Govt. Of Rajasthan, Secretariat, Jaipur.

2. The Secretary, Rajasthan Staff Selection Board, State Institute Of Agriculture Management Premises, Tonk Rd, Shreeji Nagar, Prithviraj Colony, Durgapura, Jaipur, Rajasthan 302018.

----Respondents S.B. Civil Writ Petition No. 12131/2021

1. Harish Sharma S/o Shri S.k. Sharma, Aged About 29 Years, R/o Near Bhujhiya Factory, Ward No. 39, Radhakishanpura, Sikar.

2. Bhunesh Vyas S/o Shri Vijay Vyas, R/o Pittwara Nagaur, District Nagaur.

3. Jaikishan Narain Mathur S/o Shri Badri Narain Mathur, R/o A-64, Todi Nagar Chandpura Road, District Sikar.

4. Rahul Kumar S/o Shri Todarmal, R/o Vpo Manakas, Tehsil Udaipurwati, District Jhunjhunu

5. Ravi Kant Narera S/o Shri Mool Chand Sharma, R/o Village Mohan Ka Bas, Post Karansar Via Renwal, District Jaipur.

6. Mahendra Kumar Sharma S/o Hanuman Prasad Sharma, R/o Laxmi Bhawan Tilak Nagar, Devipura Road, District Sikar.

7. Vikash Mathur S/o Shri Gopal Lal Mathur, R/o Opposite Vikram School, Rayji Ki Haweli, Chhota Talab Road, Sikar.

8. Priynaka Saxena S/o Shri Vijendra Kumar Saxena, R/o Kishan Colony, Industrial Area, Jaipur Road, District Sikar.

9. Jai Ram Jat S/o Gigraj Jat, R/o 25, Balaji, Bhuraji Colony, Excellence College, Ward No. 14, Sikar.

10. Arun Sharma S/o Shri Bajrang Lal Sharma, R/o E-162,

(34 of 37) [CW-9041/2021]

Housing Board, Behind Bus Depot, District Sikar.

----Petitioners Versus Rajasthan Staff Selection Board, State Agriculture Management Institute Premises, Durgapura, Jaipur Through Its Secretary.

----Respondent S.B. Civil Writ Petition No. 12133/2021

1. Tushar Dixit S/o Shri Chandrabhan Sharma, Aged About 20 Years, R/o Sector No.1, Adarsh Nagar, Bayana Tehsil Bayana, Dist. Bharatpur (Rajasthan).

2. Diksha Saini D/o Shri Sanjay Saini, Aged About 27 Years, R/o Behind Atta Mandir, Mohalla Nangli, Alwar Dist. Alwar.

3. Keshav Kumar Sharma S/o Shri Suresh Chand Sharma, Aged About 29 Years, R/o Vpo Garhi Mamor, Tehsil Thanagazi, Dist. Alwar.

4. Nakul Kausik S/o Shri Mukesh Kausik, Aged About 26 Years, R/o Gaur Rasta, Bhitar Bari, Bayana, Dist. Bharatpur (Rajasthan).

----Petitioners Versus

1. The State Of Rajasthan, Through Its Principal Secretary, Department Of Personnel And Administrative Reforms, Govt. Of Rajasthan, Secretariat, Jaipur.

2. The Secretary, Rajasthan Staff Selection Board, State Institute Of Agriculture Management Premises, Tonk Rd, Shreeji Nagar, Prithviraj Colony, Durgapura, Jaipur, Rajasthan 302018.

----Respondents S.B. Civil Writ Petition No. 12194/2021 Vijay Panchar Son Of Shri Megha Ram Panchar, Aged About 28 Years, Resident Of Ram Rahim Colony Aakashwani Ke Pass, Dsitrict Nagaur, At Present Address Mahendra Singh, A-13, Balaji Vihar-25, District Jaipur (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Department Of Personnel, Govt. Secretariat, Jaipur (Raj.)

2. Chariman, Rajasthan Subordinate And Ministerial Service

(35 of 37) [CW-9041/2021]

Selection Board, Jaipur, Rajya Krishi Prabandh Sansthan Parisar, Durgapura Jaipur (Raj.)

3. Secretary, Rajasthan Subordinate And Ministerial Service Selection Board, Jaipur, Rajya Krishi Prabandh Sansthan Parisar, Durgapura Jaipur (Raj.)

----Respondents S.B. Civil Writ Petition No. 12262/2021

1. Harmendra Singh Bhankrot Son Of Indra Singh Bhankrot, Resident Of Behind Old Hospital, Ward No. 11, Mangrol Tehsil Mangrol, District Baran.

2. Kalpana Nandwana D/o Brajesh Nandwana, Resident Of House No. 50, Shara Enclave Theka Road, Bhorkheda, District, Kota.

----Petitioners Versus

1. The State Of Rajasthan, Through The Chief Secretary Government Secretariat, Near Statue Circle, Jaipur.

2. The Department Of Personnel, Through Principal Secretary, Government Of Rajasthan, Government Secretariat, Near Statue Circle, Jaipur.

3. The Rajasthan Staff Selection Board, Through Its Secretary, State Agriculture Management Institute Campus, Durgapura, Jaipur.

----Respondents

S.B. Civil Writ Petition No. 12264/2021

1. Ashish Kumar Agarwal S/o Shri Ramesh Chand Agarwal, Aged About 39 Years, R/o Adarsh Nagar, Sector No. 1 Bayana (Raj.)

2. Punit Kumar Agarwal S/o Shri Ramesh Chand Agarwal, Aged About 38 Years, R/o Adarsh Nagar, Sector No. 1 Bayana (Raj.)

3. Rajnish Kumar Agarwal S/o Shri Ramesh Chand Agarwal, Aged About 41 Years, R/o Adarsh Nagar, Sector No. 1 Bayana (Raj.)

----Petitioners Versus

(36 of 37) [CW-9041/2021]

1. Rajasthan Staff Selection Board, Through Its Secretary, Rajasthan Staff Selection Board, State Agriculture Management Institution Premises, Durgapura, Jaipur, Rajasthan.

2. State Of Rajasthan, Through Its Principal Secretary, Department Of Personnel, Govt. Of Rajasthan, Govt. Secretariat, Jaipur

----Respondents

For Petitioner(s) : Mr. O.P. Mishra, Mr. Ram Pratap Saini, Mr. Raj Kumar Sharma, through VC, Mr. R.K. Gouttam, Mr. G.S. Gouttam, Mr. Aamir Khan, Mr. Giri Raj Rajoria, Mr. Sukhraj Singh Rathore, Mr. Sukhdev Singh Solanki, Mr. Sunil Kumar Jain, Ms. Komal Kumari Giri, Mr. Pranjul Chopra, Ms. Priyanshi Katta, Mr. Samarth Sharma, Mr. Bharat Raj Yogi, Mr. Manish Saini, Mr. Gitesh Joshi, Mr. Kaleem Ahamed Khan, Mr. N.K. Tiwari, Mr. Satyanarayan Kumawat, Mr. Shree Ram Dhakar, Mr. Rajkumar Kasana, for Ms. Sudesh Kasana, Mr. Umesh Dubey, Mr. Sunil Kumar Bansal, Mr. Nitesh Kumar Garg For Respondent(s) : Mr. M.S. Singhvi, AG with Mr. Sandeep Taneja and Mr. Kartikeya Sharma, Mr. Nalin G. Narain

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order

26/10/2021

The cases in which notices are not issued, issue notice.

(37 of 37) [CW-9041/2021]

Notices are accepted by respective learned counsels on

behalf of respective respondents.

Learned counsels for the petitioners submit that the issues

raised by them in the writ petitions stand squarely covered by the

assurance extended by the learned Advocate General in the writ

petition Nos.8788/2021, 10336/2021 & 11375/2021 decided by

this Court today and their writ petitions may also be disposed of in

view thereof.

Although, in some of the writ petitions, it has been prayed

that all the candidates securing 40% marks in aggregate should

be permitted to undertake Phase-II examination; but, the prayer

was not pressed in view of the eligibility condition prescribed in

the advertisement as also in view of the judgment of the co-

ordinate bench of this Court dated 07.09.2021 in case of Nawal

Kishor Sharma Vs. Rajasthan Staff Selection Board & Ors.,

S.B. Civil Writ Petition No.11849/2021 at Principal Seat,

Jodhpur.

Learned counsels for the respondents have no objection to

disposal of the writ petitions in the light of judgment in SBCWP

Nos.8788/2021, 10336/2021 & 11375/2021.

In view thereof, these writ petitions are also disposed of in

terms of order dated 26.10.2020 passed by this Court in the writ

petition No.8788/2021 & connected matters.

(MAHENDAR KUMAR GOYAL),J

DANISH USMANI /162, 164-167, 169-170, 172-174, 178-183, 185, 188-202, 204-209, 211- 214, 218 & 219

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