Amit Kumar S/O Sh. Ramniwas Dhinva vs State Of Rajasthan
2021 Latest Caselaw 5884 Raj/2

Citation : 2021 Latest Caselaw 5884 Raj/2
Judgement Date : 25 October, 2021

Rajasthan High Court

Amit Kumar S/O Sh. Ramniwas Dhinva vs State Of Rajasthan on 25 October, 2021

Bench: Pankaj Bhandari

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 2026/2021

                                   Amit Kumar S/o Sh. Ramniwas Dhinva,
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Surya Prakash For Complainant(s) : Mr. Shamul Aarefin For State : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

25/10/2021

List this matter after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /18

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