Deelipsingh @ Sarwansingh Son Of ... vs State Of Rajasthan
2021 Latest Caselaw 5878 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous 6th Interim Bail Application
                                                                No. 16080/2021

                                    Deelipsingh @ Sarwansingh Son Of Meharbansingh, Resident Of
                                    Kharpakhurd, Police Station Pidawa, District Jhalawar ( Raj.) ( At
                                    Present Confined In District Jail Jhalawar)
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan, Through P.p.
                                                                                                     ----Respondent

For Applicant(s) : Mr. Vijendra Yadav For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

25/10/2021

Counsel for the applicant states that the sixth interim bail

application has become infructuous.

Accordingly, the same is dismissed as having become

infructuous.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /5

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