Kamlesh S/O Sohan Lal B/C Brahmin vs State Of Rajasthan
2021 Latest Caselaw 5877 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 7912/2018

                                   Kamlesh S/o Sohan Lal
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : None present For Complainant(s) : Mr. Khizer Iqbal khan For State : Mr. F.R. Meena, PP Investigating Officer Mr. Mukesh Kumar, ASI, P.S. Galta Gate, Jaipur

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

25/10/2021

List this matter on 09.11.2021, as a first case.

Till then interim order, if any, shall continue.

(PANKAJ BHANDARI),J

ARTI SHARMA /128

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