Khushiram Son Of Shri Ramkhiladi vs State Of Rajasthan
2021 Latest Caselaw 5874 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                            16102/2021

                                    Khushiram Son Of Shri Ramkhiladi
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Pallav Chaudhary for Mr. Atar Singh For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

25/10/2021

List this matter after two weeks, as prayed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /6

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