Rajesh Kasana S/O Shri Birbal B/C ... vs State Of Rajasthan
2021 Latest Caselaw 5830 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                      D.B. Criminal Misc. Suspension of Sentence Application
                                                           No.1493/2019
                                                                           IN
                                                     D.B. Criminal Appeal No. 93/2018

                                    Rajesh Kasana
                                                                                                       ----Appellant
                                                                        Versus
                                    State Of Rajasthan Through Pp
                                                                                                     ----Respondent

For Appellant(s) : Mr. Rahul Sharma for Mr. Rajneesh Gupta For Respondent(s) : Mr. Javed Chaudhary, Addl. G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

23/10/2021

List this matter after two weeks, as prayed.

(MADAN GOPAL VYAS),J (PANKAJ BHANDARI),J

NIKHIL KR. YADAV /3

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