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Vijay Prakash @ Birju Son Of Shri ... vs State Of Rajasthan
2021 Latest Caselaw 5803 Raj/2

Citation : 2021 Latest Caselaw 5803 Raj/2
Judgement Date : 22 October, 2021

Rajasthan High Court
Vijay Prakash @ Birju Son Of Shri ... vs State Of Rajasthan on 22 October, 2021
Bench: Pankaj Bhandari, Madan Gopal Vyas
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR
                                         D.B. Criminal Misc. Second Suspension of Sentence
                                                        Application No.878/2021
                                                                          IN

                                                    D.B. Criminal Appeal No. 921/2016

                                   Vijay Prakash @ Birju And Anr
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan Through Pp
                                                                                                    ----Respondent

For Appellant(s) : Mr. Autar Singh Rathore for Mr. Anil Kumar Upman For State : Mr. Javed Chaudhary, Addl. G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

22/10/2021

Time is sought on behalf of the counsel for the applicant.

List this matter after one week.

(MADAN GOPAL VYAS),J (PANKAJ BHANDARI),J

ARTI SHARMA /1

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