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Pawan Kumar S/O Shri Kanhaiya Lal vs State Of Rajasthan
2021 Latest Caselaw 5800 Raj/2

Citation : 2021 Latest Caselaw 5800 Raj/2
Judgement Date : 22 October, 2021

Rajasthan High Court
Pawan Kumar S/O Shri Kanhaiya Lal vs State Of Rajasthan on 22 October, 2021
Bench: Pankaj Bhandari, Madan Gopal Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                      D.B. Criminal Misc. Suspension of Sentence Application
                                                           No. 816/2021
                                                                           IN
                                                    D.B. Criminal Appeal No. 409/2019

                                    Pawan Kumar S/o Kanahiya Lal
                                                                                                       ----Appellant
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Mr. Govind Prasad Rawat For Respondent(s) : Mr. Javed Chaudhary, Addl. G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

22/10/2021

List this matter after two weeks, as prayed.

(MADAN GOPAL VYAS),J (PANKAJ BHANDARI),J

NIKHIL KR. YADAV /9

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