Jairam Das Chela Ramanand Swami vs State Of Rajasthan
2021 Latest Caselaw 5799 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      D.B. Criminal Misc. Suspension of Sentence Application
                                                           No. 837/2020
                                                                            IN
                                                    D.B. Criminal Appeal No. 196/2020

                                    Jairam Das Chela Ramanand Swami
                                                                                                        ----Appellant
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : Mr. Ram Niwas Saini for Mr. Anurag Shukla For Respondent(s) : Mr. Javed Chaudhary, Add. G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

22/10/2021

List this matter on 28.10.2021, as prayed.

(MADAN GOPAL VYAS),J (PANKAJ BHANDARI),J

NIKHIL KR. YADAV /10

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