Prem Paswan Son Of Shri Dwarika @ ... vs State Of Rajasthan
2021 Latest Caselaw 5798 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      D.B. Criminal Misc. Suspension of Sentence Application
                                                           No. 728/2021

                                                                            IN

                                                    D.B. Criminal Appeal No. 222/2020

                                    Prem Paswan S/o Shri Dwarika @ Jaril @ Kareli, Aged About 21
                                    Years, R/o Par Paraiya Khurd, Police Station Paraiya, Distt. Gaya
                                    (Bihar) Presently Labour At Sakshi Minerals, Ranisagar, Police
                                    Station Byawar Sadar, Distt. Ajmer Raj. (Presently Lodged In
                                    Central Jail Ajmer)
                                                                                                        ----Appellant
                                                                         Versus
                                    State Of Rajasthan, Through P.p.
                                                                                                      ----Respondent

For Appellant(s) : Mr. Ankit Khandelwal, through VC For Respondent(s) : Mr. Javed Chaudhary, Addl. G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

22/10/2021

Counsel for the applicant-appellant does not want to press

this Application for Suspension of Sentence at this stage.

The same is accordingly, dismissed as withdrawn.

(MADAN GOPAL VYAS),J (PANKAJ BHANDARI),J

NIKHIL KR. YADAV /11

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