Manoj Son Of Shri Anup Singh vs State Of Rajasthan
2021 Latest Caselaw 5797 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                       D.B. Criminal Misc. Suspension of Sentence Application
                                                            No. 616/2021
                                                                               IN
                                                         D.B. Criminal Appeal No. 328/2019

                                    Manoj S/o Shri Anup Singh
                                                                                                           ----Appellant
                                                                            Versus
                                    State Of Rajasthan
                                                                                                         ----Respondent

For Appellant(s) : Mr. Autar Singh Rathore for Mr. Anil Kumar Upman For Respondent(s) : Mr. Javed Chaudhary, Addl. G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

22/10/2021

List this matter after one week, as prayed.

(MADAN GOPAL VYAS),J (PANKAJ BHANDARI),J

Nikhil Kr. Yadav/ 6

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