Ashish Kumar S/O Late Mangilal vs Pooja Meghwal W/O Ashish Kumar D/O ...
2021 Latest Caselaw 5757 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                 S.B. Criminal Revision Petition No. 566/2021

                                    Ashish Kumar S/o Late Mangilal
                                                                                                       ----Petitioner
                                                                        Versus
                                    Smt. Pooja Meghwal W/o Ashish Kumar D/o Late Harlal

                                                                                                     ----Respondent

For Petitioner(s) : Mr. Amit Jindal For Respondent(s) : Mr. Manvendra Singh for Mr. Hridayesh Singh, complainant

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Order

21/10/2021

Both the parties are directed to file affidavit as prescribed in

the judgment rendered by Hon'ble Supreme Court in the case of

Rajnesh Vs. Neha, (2021) 2 SCC 324.

List on 17.11.2021.

(MANOJ KUMAR VYAS),J

Sunita/82

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