Javed Ali Son Of Shri Hussain Ali vs State Of Rajasthan
2021 Latest Caselaw 5754 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                      D.B. Criminal Misc. Suspension of Sentence Application
                                                           No. 849/2021
                                                                           IN
                                                    D.B. Criminal Appeal No. 118/2019

                                    Javed Ali S/o Hussain Ali
                                                                                                       ----Appellant
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Mr. Jeetendra Chaudhary for Ms. Chetna Sharma For Respondent(s) : Mr. Javed Chaudhary, Addl G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

21/10/2021

List this matter after two weeks, as prayed.

(MADAN GOPAL VYAS),J (PANKAJ BHANDARI),J

NIKHIL KR. YADAV /5

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