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Pradeep Kumar Kalal S/O Shri Amrit ... vs State Of Rajasthan
2021 Latest Caselaw 5695 Raj/2

Citation : 2021 Latest Caselaw 5695 Raj/2
Judgement Date : 21 October, 2021

Rajasthan High Court
Pradeep Kumar Kalal S/O Shri Amrit ... vs State Of Rajasthan on 21 October, 2021
Bench: Pankaj Bhandari, Madan Gopal Vyas
      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

        D.B. Writ Miscellaneous Application No. 72/2021
Pradeep Kumar Kalal S/o Shri Amrit Lal Kalal
                                                                 ----Petitioner
                                  Versus
State Of Rajasthan
                                                               ----Respondent

Connected With D.B. Civil Writ Petition No. 10246/2013 Yadvendra Shandilya And Ors

----Petitioner Versus State Ayurved Departmentors

----Respondent D.B. Civil Writ Petition No. 11009/2013 Rakesh Kumar Meena And Ors

----Petitioner Versus State Ayurved Departmentors

----Respondent D.B. Civil Writ Petition No. 12150/2013 Vikas Swami

----Petitioner Versus State Ayurved Departmentanr

----Respondent D.B. Review Petition (Writ) No. 275/2016 State Ayurved Dept Ors

----Petitioner Versus Yadvendra Shandilya And Ors

----Respondent D.B. Review Petition (Writ) No. 7/2017 State Ayurved Departmentanr

----Petitioner Versus Vikas Swami

----Respondent D.B. Review Petition (Writ) No. 59/2017 State Of Raj And Ors

(2 of 3) [WMAP-72/2021]

----Petitioner Versus Rakesh Kumar Meena And Ors

----Respondent D.B. Civil Writ Petition No. 24245/2018 Gaurav Kumar Sen S/o Shri Jagdish Prasad Sen

----Petitioner Versus The State Of Rajasthan Through The Principal Secretary

----Respondent D.B. Review Petition (Writ) No. 72/2019 Gaurav Kumar Sen S/o Shri Jagdish Prasad Sen

----Petitioner Versus The State Of Rajasthan

----Respondent D.B. Civil Writ Petition No. 4763/2019 Yadhvendra Shanddilya S/o Shri Ghanshyam Shanddilya

----Petitioner Versus The State Of Rajasthan

----Respondent D.B. Writ Miscellaneous Application No. 116/2021 Dinesh Kumar Sharma S/o Shri Kedarmal Dayama

----Petitioner Versus The State Of Rajasthan

----Respondent D.B. Special Appeal Writ No. 606/2021 Anita D/o Suresh Kumar

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Tanveer Ahmad with Ms. Malti Mr. Vigyan Shah Mr. Abhimanyu Singh Yaduvanshi For State : Mr. Chiranji Lal Saini, AAG with Ms. Shrejana Shresth For Respondent(S) Mr. Yuvraj Samant

(3 of 3) [WMAP-72/2021]

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

21/10/2021

List these mattes after two weeks.

(MADAN GOPAL VYAS),J (PANKAJ BHANDARI),J

Nikhil Kr. Yadav / 4-15

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