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Rajpal Singh vs State Of Raj And Ors
2021 Latest Caselaw 5686 Raj/2

Citation : 2021 Latest Caselaw 5686 Raj/2
Judgement Date : 20 October, 2021

Rajasthan High Court
Rajpal Singh vs State Of Raj And Ors on 20 October, 2021
Bench: Mahendar Kumar Goyal
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 9364/2017

                                    Rajpal Singh
                                                                                                      ----Petitioner
                                                                      Versus
                                    State Of Raj And Ors
                                                                                                   ----Respondents

For Petitioner(s) : Dr. Y.C. Sharma For Respondent(s) : None present

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

20/10/2021

None appears for the respondents.

List the matter on 10.11.2021.

(MAHENDAR KUMAR GOYAL),J

Manish/120

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