Mukesh Goswami vs State Of Rajasthan Through Pp
2021 Latest Caselaw 5683 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Criminal Appeal No. 1463/2017

                                   Mukesh Goswami
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan Through Pp
                                                                                                     ----Respondent

For Appellant(s) : Mr. B. R. Vashisth For Respondent(s) : Mr. Javed Chaudhary, Addl. G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

20/10/2021

Learned Additional Government Advocate seeks time to file

reply to the application for suspension of sentence.

List this matter after two weeks.

(MADAN GOPAL VYAS),J (PANKAJ BHANDARI),J

ARTI SHARMA /5

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