Vinod S/O Balkishan vs State Of Rajasthan
2021 Latest Caselaw 5678 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                      D.B. Criminal Misc. Suspension of Sentence Application
                                                           No. 438/2021
                                                                           IN
                                                    D.B. Criminal Appeal No. 378/2018

                                    Vinod S/o Balkishan
                                                                                                       ----Appellant
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Mr. Eliyas Ali For Respondent(s) : Mr. Javed Chaudhary

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

20/10/2021

List this matter after one week, as prayed.

(MADAN GOPAL VYAS),J (PANKAJ BHANDARI),J

NIKHIL KR. YADAV /8

Powered by TCPDF (www.tcpdf.org)