Jeevanram S/O Nanagram B/C Balai vs State Of Rajasthan
2021 Latest Caselaw 5676 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      D.B. Criminal Misc. Suspension of Sentence Application
                                                           No. 576/2020
                                                                            IN
                                                    D.B. Criminal Appeal No. 139/2020

                                    Jeevanram S/o Nanagram
                                                                                                        ----Appellant
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : Ms. Chavvi Chaturvedi for Mr. mahendra Kumar Naharwal For Respondent(s) : Mr. Javed Chaudhary, Addl. GA

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

20/10/2021

List this matter after two weeks, as prayed.

(MADAN GOPAL VYAS),J (PANKAJ BHANDARI),J

NIKHIL KR. YADAV /19

Powered by TCPDF (www.tcpdf.org)