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Shankar Lal Son Of Shyamlal Kumhar vs State Of Rajasthan
2021 Latest Caselaw 5669 Raj/2

Citation : 2021 Latest Caselaw 5669 Raj/2
Judgement Date : 20 October, 2021

Rajasthan High Court
Shankar Lal Son Of Shyamlal Kumhar vs State Of Rajasthan on 20 October, 2021
Bench: Pankaj Bhandari, Madan Gopal Vyas
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Criminal Appeal No. 163/2019

                                    Shankar Lal Son Of Shyamlal Kumhar
                                                                                                        ----Appellant
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : Mr. Jeetendra Chaudhary Ms. Chetna Sharma For Respondent(s) : Mr. Gajendraa Singh Rathore Mr. Javed Chaudhary, Addl. GA

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

20/10/2021

List this matter before another Bench in which Hon'ble Mr.

Justice Madan Gopal Vyas is not a member.

(MADAN GOPAL VYAS),J (PANKAJ BHANDARI),J

NIKHIL KR. YADAV /14

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