Ishwar Singh S/O Bhadar Singh vs Ajmer Vidyut Vitran Nigam Ltd
2021 Latest Caselaw 5612 Raj/2

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 9663/2021

Ishwar Singh S/o Bhadar Singh, Aged About 58 Years, Resident
Of Village Post- Nua, District Jhunjhunu, Rajasthan.
                                                                   ----Petitioner
                                   Versus
1.     Ajmer Vidyut Vitran Nigam Ltd., Through Managing
       Director,    Vidyut     Bhawan,         Panchsheel        Nagar,   Ajmer,
       Rajasthan, Pincode- 305004.
2.     Assistant Engineer (O And M), A.v.v.n.l., Mandawa,
       Jhunjhunu, Rajasthan.
                                                                ----Respondents

For Petitioner(s) : Mr. Arvind Kumar Singh For Respondent(s) : Mr. Arshabh Sharma

JUSTICE DINESH MEHTA

Judgment

05/10/2021

1. Learned counsel for the petitioner submits that pursuant to

interim order dated 18.9.2021 passed by this Court, the

petitioner has deposited the requisite amount and the

respondents be directed to provide electricity connection to

the petitioner on priority basis.

2. Learned counsel appearing for the respondents does not

dispute the aforesaid position and fairly concedes that since

the amount has already been deposited, the respondents

shall be providing electricity connection to the petitioner.

3. The present writ petition is therefore, disposed of with a

direction to the respondents-AVVNL to provide electricity

(2 of 2) [CW-9663/2021]

connection to the petitioner in accordance with law within a

period of 15 days from today.

4. The stay application also stands disposed of accordingly.

(DINESH MEHTA),J

C P GOYAL /265

Powered by TCPDF (www.tcpdf.org)